STATE OF UTTAR PRADESH Vs. SYSTEMATIC CONSCOM LTD
LAWS(SC)-2013-2-94
SUPREME COURT OF INDIA (FROM: ALLAHABAD)
Decided on February 26,2013

STATE OF UTTAR PRADESH Appellant
VERSUS
Systematic Conscom Ltd Respondents

JUDGEMENT

- (1.) Applications for exemption from filing Official Translation are allowed.
(2.) Delay in filing and re-filing the Special Leave Petitions is condoned.
(3.) Leave granted in all the Special Leave Petitions.;


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