JUDGEMENT
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(1.) THESE petitions have been filed for review of judgment dated 12.04.2013 passed in the Writ Petitions. We have gone through the review petitions and record of the Writ Petitions and are convinced that the order of which review has been sought does not suffer from any error apparent warranting its reconsideration.
(2.) HENCE , the review petitions are dismissed.;
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