O.P. BHANDARI Vs. BIMAL GURANG AND ORS.
LAWS(SC)-2013-9-136
SUPREME COURT OF INDIA
Decided on September 09,2013

O.P. Bhandari Appellant
VERSUS
Bimal Gurang And Ors. Respondents

JUDGEMENT

- (1.) CONSEQUENT upon the dismissal of Writ Petition (Civil) No. 354 of 2005, nothing survives in this Contempt Petition for our consideration and decision.
(2.) ACCORDINGLY , the Contempt Petition also stands disposed of.
(3.) ORDERED accordingly.;


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