COMMISSIONER OF INCOME TAX Vs. KEDIA POWER LTD

LAWS(SC)-2013-7-187

SUPREME COURT OF INDIA

Decided on July 15,2013

COMMISSIONER OF INCOME TAX Appellant

VERSUS

Kedia Power Ltd. Respondents

- (1.) Delay condoned. Leave granted.
(2.) The Civil appeal is disposed of in terms of the signed order.
(3.) Delay condoned.;