COMMISSIONER OF INCOME TAX Vs. CHHABIL DASS AGARWAL

LAWS(SC)-2013-8-23

SUPREME COURT OF INDIA (FROM: SIKKIM)

Decided on August 08,2013

COMMISSIONER OF INCOME TAX Appellant

VERSUS

Chhabil Dass Agarwal Respondents

- (1.) Application for impleadment is allowed.
(2.) Delay condoned.
(3.) Leave granted.;