JUDGEMENT
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(1.) The petitioner is a Dental College set up in the year 2004 for
imparting education in the B.D.S. course (Bachelor of Dental Science).
The petitioner is recognized and affiliated to Respondent No.4
University, viz. Pt. B.D. Sharma University, Rohtak, Haryana.
(2.) The petitioner college was desirous to start the MDS Course
(Master of Dental Surgery). For starting the said course the
petitioner was required to complete the formalities i.e. (i)
Essentiality and No Objection Certificate from the State Government;
(ii) Affiliation from Pt. B.D.Sharma University for Health Sciences,
Rohtak and (iii) Recognition from the Dental Council of India/Union of
India.
(3.) Respondent No.3 State of Haryana, vide letter dated 12.1.2010,
granted 'No Objection Certificate' to the petitioner for starting MDS
Course. The said 'No Objection Certificate' was granted by the State
Government for starting MDS Course in 9 specialties i.e. Oral Surgery,
Orthodontics, Conservative Dentistry, Prosthodontics, Periodontics,
Oral Diagnosis, Oral Pathology, Pedodontics, Periodontics, Oral
Diagnosis, Oral Pathology, Pedodontics & Community Dentistry with 3
seats in each specialty from the session 2010-11.;
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