SANTOSH KUMAR MEENA Vs. GOVT. OF NCT OF DELHI

LAWS(SC)-2013-7-184

SUPREME COURT OF INDIA

Decided on July 29,2013

SANTOSH KUMAR MEENA Appellant

VERSUS

GOVT. OF NCT OF DELHI Respondents

B.S.Chauhan, J. - (1.) IN terms of the judgment in Civil Appeal No. 6116 of 2013, the above-mentioned appeals are accordingly dismissed.;