STATE OF U.P. AND ANR. Vs. RAM SWAROOP AND ORS.
LAWS(SC)-2013-4-148
SUPREME COURT OF INDIA
Decided on April 08,2013

State of U.P. and Anr. Appellant
VERSUS
Ram Swaroop And Ors. Respondents

JUDGEMENT

K.S. Panicker Radhakrishnan, J - (1.) IN view of the judgment pronounced by this Court on 11.3.2013 in Civil Appeal No. 2326 of 2013 (Arising out of SLP (C) No. 12960 of 2008) entitled State of U.P. v. Hari Ram this special leave petition is dismissed.;


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