BIHAR STATE TEXT BOOK WORKERS UNION Vs. STATE OF BIHAR
LAWS(SC)-2013-7-74
SUPREME COURT OF INDIA (FROM: PATNA)
Decided on July 08,2013

Bihar State Text Book Workers Union Appellant
VERSUS
STATE OF BIHAR Respondents

JUDGEMENT

- (1.) Leave granted.
(2.) Heard learned counsel for the parties.
(3.) The appellant, the Bihar State Text Book Workers Union seeks promotion of Helpers serving in the Bihar State Text Book Publishing Corporation for over 20 years, to the post of Operatives.;


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