STATE OF U.P. AND ANR. Vs. SANT LAL
LAWS(SC)-2013-4-147
SUPREME COURT OF INDIA
Decided on April 08,2013

State of U.P. and Anr. Appellant
VERSUS
SANT LAL Respondents

JUDGEMENT

K.S. Panicker Radhakrishnan, J - (1.) IN view of the judgment pronounced by this Court on 11.3.2013 in Civil Appeal No. 2326 of 2013 (Arising out of SLP (C) No. 12960 of 2008) State of U.P. v. Hari Ram these special leave petitions are dismissed.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.