JUDGEMENT
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(1.) Heard in part.
(2.) List this application for further hearing on Monday i.e., 30th September, 2013.
(3.) In the meanwhile, the proposed Annual General Meeting of the Board of Control for Cricket in India may be held on 29th September, 2013 as scheduled and the election in the Annual General Meeting may also be held, but in case, respondent No.2 (Shri N. Srinivasan) is elected as the President, he will not take charge until further orders.;
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