C.KESHAVAMURTHY Vs. H.K.ABDUL ZABBAR
LAWS(SC)-2013-7-139
SUPREME COURT OF INDIA
Decided on July 23,2013

C.Keshavamurthy Appellant
VERSUS
H.K.Abdul Zabbar Respondents

JUDGEMENT

- (1.) Heard Mr. R.S. Hegde, learned counsel in support of this petition and Mr. G.V. Chandrashekhar, learned counsel appearing for the respondent.
(2.) Leave granted.
(3.) Both the counsel have made their submissions.;


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