UNION PUBLIC SERVICE COMMISSION Vs. GOURHARI KAMILA
LAWS(SC)-2013-8-123
SUPREME COURT OF INDIA
Decided on August 06,2013

UNION PUBLIC SERVICE COMMISSION Appellant
VERSUS
Gourhari Kamila Respondents

JUDGEMENT

- (1.) Leave granted. These appeals are directed against judgment dated 12.12.2011 of the Division Bench of the Delhi High Court whereby the letters patent appeals filed by Appellant -Union Public Service Commission (for short, 'the Commission') questioning the correctness of the orders passed by the learned Single Judge were dismissed and the directions given by the Chief Information Commissioner (CIC) to the Commission to provide information to the Respondents about the candidates who had competed with them in the selection was upheld.
(2.) For the sake of convenience we may notice the facts from the appeal arising out of SLP(C) No. 16870/20l2.
(3.) In response to advertisement No. 13 issued by the Commission, the Respondent applied for recruitment as Deputy Director (Ballistics) in Central Forensic Science Laboratory, Ballistic Division under the Directorate of Forensic Science, Ministry of Home Affairs. After the selection process was completed, the Respondent submitted application dated 17.3.2010 under the Right to Information Act, 2005 (for short, 'the Act') for supply of following information/documents: 1. What are the criteria for the short listing of the candidates 2. How many candidates have been called for the interview 3. Kindly provide the names of all the short listed candidates called for interview held on 16.3.2010. 4. How many years of experience in the relevant field (Analytical methods and research in the field of Ballistics) mentioned in the advertisement have been considered for the short listing of the candidates for the interview held for the date on 16.3.2010 5. Kindly provide the certified xerox copies of experience certificates of all the candidates called for the interview on 16.3.2010 who have claimed the experience in the relevant field as per records available in the UPSC and as mentioned by the candidates at Sl.No. 10(B) of Part-I of their application who are called for the interview held on 16.3.2010. 6. Kindly provide the certified xerox copies of M.Sc. and B.Sc. degree certificates of all the candidates as per records available in the UPSC who are called for the interview held on 16.3.2010. 7. Kindly provide the certified xerox copies of UGC guidelines and the Govt. of India Gazette notification regarding whether the Degree in M.Sc. Applied Mathematics and the Degree in M.Sc. Mathematics are equivalent or not as per available records in the UPSC. 8. Kindly provide the certified xerox copies of UGC guidelines and the Govt. of India Gazette notification regarding whether the Degree in M.Sc. Applied Physics and the Degree in M.Sc. Physics are equivalent or not as per available records in the UPSC.;


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