OTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
LAWS(SC)-2013-12-73
SUPREME COURT OF INDIA
Decided on December 02,2013

Ots Ltd. Appellant
VERSUS
COMMISSIONER OF CENTRAL EXCISE Respondents

JUDGEMENT

- (1.) LEARNED Counsel appearing for the Petitioner seeks permission to withdraw the petition. Permission is granted.
(2.) THE Special Leave Petition is dismissed as withdrawn.;


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