JUDGEMENT
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(1.)Heard the learned counsel for the appellants.
(2.)None appears for the respondents, despite service of notice on them.
(3.)Respondent 1 herein approached the Orissa Administrative Tribunal (for short "the Tribunal") making the grievance that his past services rendered in Panchayat College, Bargarh, were not taken into account for the purpose of considering his seniority. The Tribunal allowed his application and held that the services rendered by him in Panchayat College as well as in Khallikote College should be taken into consideration for the purpose of considering his seniority. Aggrieved by the said order, this appeal is filed by the State of Orissa.
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