- (1.) Learned Solicitor General seeks adjournment in this matter. List this I.A. on 2nd May, 2003. I.A. Nos. 780 and 818
(2.) It is reported that the work is in progress. List these I.As. after summer vacation. I.A. No. 775 in I.A. Nos. 669 & 659
(3.) Let this matter be referred to the Central Empowered Committee for its response. List this I.A. after summer vacation. I.A. Nos. 824, 841, 829, 830-832, 899, 907 & 918;