Referred Judgements :-

DR. N.B. KHARE V. THE STATE OF DELHI [REFERRED TO]
STATE OF MADRAS V. CHAMPAKAM DORAIRAJAN [REFERRED TO]
VIRENDRA V. THE STATE OF PUNJAB AND ANR. [REFERRED TO]
ICE COMPANY V. UNION OF INDIA AND ORS. [REFERRED TO]
NARENDER KUMAR V. UNION OF INDIA AND ORS. [REFERRED TO]
SHRI RAM KRISHNA DALMIA V. SHRI JUSTICE S.R. TENDOLKAR AND ORS. [REFERRED TO]
KESVANANDA BHARTI V. KERALA [REFERRED TO]
SITARAM SUGARS V. UNION OF INDIA AND ORS. [REFERRED TO]
KIHOTA HOLLOHON V. ZECHILHU [REFERRED TO]
B VENKATAMANA VS. STATE OF MADRAS [REFERRED TO]
T DEVADASAN VS. UNION OF INDIA AND UNOTHER [OVERRULED]
HARI VISHNU KAMATH VS. AHMAD ISHAQUE [REFERRED TO]
CENTRAL BANK OF INDIA VS. THEIR WORKMEN [REFERRED TO]
GENERAL MANAGER SOUTHERN RAILWAY GURBUX DAS INTERVENER VS. RANGACHARI [OVERRULED]
M R BALAJI THE MYSORE STATE CHATHADA VAISH NAYA ASSOCIATION MYSORE ARYA VYSYA MAHASABHA BANGALORE VS. STATE OF MYSORE [OVERRULED]
HEGGADE LANARDHAN SUBBARAYA VS. STATE OF MYSORE WA [REFERRED TO]
R CHITRALEKHA VENKATESUBBA REDDY VS. STATE OF MYSORE [REFERRED TO]
BARIUM CHEMICALS LIMITED VS. COMPANY LAW BOARD [REFERRED TO]
CHANDRADHAR GOSWAMI VS. GAUHATI BANK LIMITED [REFERRED TO]
TRILOKI NATH TIKU VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
L C GOLAK NATH N KRISHNA BHATTA GODAVARI SUGAR MILLS MAHARASHTRA PRAGAT SHETKARI SANGH RAJGOPAL RAMDAYAL DOOT P RAMAKRISHNA MALLY SRINIVAS RAMDAYAL DOOT VS. STATE OF PUNJAB:STATE OF MYSORE :STATE OF MYSORE :STATE OF MYSORE [REFERRED TO]
SANT RAM SHARMA VS. STATE OF RAJASTHAN [REFERRED TO]
C A RAJENDRAN VS. UNION OF INDIA [REFERRED TO]
MINOR P RAJENDRANMISS NIRMALA DEVI; MISS NISTHARINI K M SATHAKATHULLA VS. STATE OF MADRAS:DIRECTOR OF MEDICAL EDUCATION MADRAS [REFERRED TO]
STATE OF ANDHRA PRADESH VS. P SAGAR [REFERRED TO]
ROHTAS INDUSTRIES VS. S D AGARWAL [REFERRED TO]
MINOR A PEERIAKARUPPAN SOBHA JOSEPH VS. STATE OF TAMIL NADU [REFERRED TO]
STATE OF PUNJAB VS. HIRA LAL [REFERRED TO]
UNION OF INDIA VS. HARBHAJAN SINGH DHILLON [REFERRED TO]
STATE OF ANDHRA PRADESH VS. U S V BALRAM [REFERRED TO]
T GOVINDARAJA MUDALIAR VS. STATE OF TAMIL NADU [REFERRED TO]
JANKI PRASAD PARIMOO VS. STATE OF JAMMU AND KASHMIR [OVERRULED]
MURTHY MATCH WORKS VS. ASSTT COLLECTOR OF CENTRAL EXCISE [REFERRED TO]
SARASWATI INDUSTRIAL SYNDICATE LIMITED VS. UNION OF INDIA [REFERRED TO]
STATE OF UTTAR PRADESH VS. PRADIP TANDON:STATE OF UTTAR PRADESH:STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF KERALA VS. N M THOMAS [REFERRED TO]
INDIRA NEHRU GANDHI SHRI RAJ NARAIN VS. RAJ NARAIN INDIRA NEHRU GANDHI [REFERRED TO]
KUMARI K S JAYASREE VS. STATE OF KERALA [REFERRED TO]
STATE OF RAJASTHAN STATE OF MADHYA PRADESH STATE OF PUNJAB VS. UNION OF INDIA [REFERRED TO]
STATE OF KARNATAKA VS. RANGANATHA REDDY [REFERRED TO]
WAMAN RAO HANMANTRAO CHANDRA SHEKAR VITHALRAO SHRI BABURAO ALIAS P B SAMANT VS. UNION OF INDIA [REFERRED TO]
AKHIL BHARATIYA SOSHIT KARAMCHARI SANGH RAILWAY VS. UNION OF INDIA [REFERRED TO]
STATE OF MADHYA PRADESH VS. KUMARI NIVEDITA JAIN [REFERRED TO]
K C VASANTH KUMAR VS. STATE OF KARNATAKA [REFERRED TO]
HARSHARAN VERMA VS. UNION OF INDIA [REFERRED TO]
MINERVA TALKIES BANGALORE KALPANA TALKIES SAGAR TALKIES B C PARTHASARATHI GOPAL FILMS SHRI RAJARAJESHWARI TALKIES SHRI ROYAL PICTURE PALACE NAAZ THEATRES JAYARAJ PARTNER THE VS. STATE OF KARNATAKA [REFERRED TO]
KEHAR SINGH VS. UNION OF INDIA [REFERRED TO]
SUPREME COURT EMPLOYEES WELFARE AS SOCIATION SUPREME COURT FOURTH CLASS EM PLOYEES WELFARE ASSOCIATION S P JAIN VS. UNION OF INDIA [REFERRED TO]
DELHI CLOTH AND GENERAL MILLS LIMITED BANK OF INDIA VS. S PARAMJITSINGH:BHARAT BHUSHAN [REFERRED TO]
ORIENT PAPER AND INDUSTRIES LIMITED STRAW PRODUCTS LIMITED ORIENT PAPER AND INDUSTRIES LIMITED STRAW PRODUCTS LIMITED VS. STATE OF ORISSA [REFERRED TO]
HINDUSTAN ZINC LIMITED VS. ANDHRA PRADESH STATE ELECTRICITY BOARD [REFERRED TO]
MOHAN KUMAR SINGHANIA MAHESH D PATHAK NITIN D WAKANKAR NAVNEET GOEL S VENKATESWAR DINESH KUMAR SINGH ROHIT CHOUDHARY ANIL KANT R MANJUNATHASWAMY ARUN KUMAR RAY VS. UNION OF INDIA [REFERRED TO]
COMPTROLLER AND AUDITOR GENERAL OF INDIA VS. MOHAN LAL MEHROTRA [REFERRED TO]
CHAMPAKAM DORAIRAJAN VS. STATE OF MADRAS [REFERRED TO]

Cited Judgements :-

CHIEF EXECUTIVE AUTHORITY VS. SURESH HARJIBHAI PATEL [LAWS(GJH)-2010-3-199] [REFERRED TO]
A C SENTHIL KUMAR VS. DIRECTORATE OF MEDICAL EDUCATION [LAWS(MAD)-2008-9-165] [REFERRED TO]
E SAYED ALI VS. UNION OF INDIA [LAWS(MAD)-2008-10-188] [REFERRED TO 13.]
COMMISSIONER OF INCOME TAX VISAKHAPATNAM VS. VIJAYAWADA BOTTLING CO LIMITED VIJAYAWADA [LAWS(APH)-2012-1-70] [REFERRED TO]
KUMAR GAURAV SINGH VS. BIHAR STAFF SELECTION COMMISSION [LAWS(PAT)-2024-1-45] [REFERRED TO]
RAJNEESH RANJAN VS. STATE OF BIHAR [LAWS(PAT)-2024-5-4] [REFERRED TO]
GAURAV KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2024-6-3] [REFERRED TO]
UNION OF INDIA VS. M. SELVAKUMAR [LAWS(SC)-2017-1-52] [REFERRED TO]
RUPAVATH RAMDAS VS. OSMANIA UNIVERSITY REGISTRAT HYD [LAWS(APH)-2004-10-101] [REFERRED TO]
G V JAYACHANDRA CHOWDARY VS. GOVT OF A P [LAWS(APH)-2004-4-54] [REFERRED TO]
SUNIL KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2022-10-41] [REFERRED TO]
PRAMOD KUMAR SINGH VS. STATE OF U.P. [LAWS(ALL)-2022-8-55] [REFERRED TO]
UPENDRA AND 29 OTHERS VS. STATE OF U P AND 3 OTHERS [LAWS(ALL)-2018-5-25] [REFERRED TO]
PICHHDA JAN KALYAN SAMITI VS. UNION OF INDIA [LAWS(ALL)-2016-9-300] [REFERRED]
KRISHNA MOHAN SINGH VS. STATE OF U P [LAWS(ALL)-2015-7-37] [REFERRED TO]
ASHISH KUMAR PANDEY AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2016-3-109] [REFERRED TO]
AMIT KUMAR ARITWAL VS. STATE OF M P [LAWS(MPH)-2004-3-3] [REFERRED TO]
JYOTI MARKAM VS. STATE OFMP [LAWS(MPH)-2008-5-10] [REFERRED TO]
RAJKUMARI YADAV VS. INDIAN OIL CORPORATION LTD [LAWS(MPH)-2010-12-22] [REFERRED TO]
SHILPA S. JAYADEV VS. STATE OF KERALA [LAWS(KER)-2021-11-240] [REFERRED TO]
RAJNI DUBEY VS. STATE OF U P [LAWS(ALL)-2007-3-74] [REFERRED TO]
NOOR ALI ANSARI VS. STATE OF U P [LAWS(ALL)-2008-4-26] [REFERRED TO]
RAVINDRA KUMAR PANDEY VS. STATE OF U P [LAWS(ALL)-2006-7-183] [REFERRED TO]
ANANT KUMAR TIWARI VS. STATE OF U P [LAWS(ALL)-2002-3-14] [REFERRED TO]
STATE OF TAMIL NADU VS. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION [LAWS(MAD)-2013-4-67] [REFERRED TO]
IMRAN ALI RAJABHAI POLARA VS. STATE OF GUJARAT [LAWS(GJH)-2004-1-43] [REFERRED TO]
RAJENDRA SINGH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2013-7-4] [REFERRED TO]
HARISHANKAR JOSHI VS. STATE OF CHHATTISGARH AND OTHERS [LAWS(CHH)-2015-2-48] [REFERRED]
UNION OF INDIA VS. HIMANSHU VERMA [LAWS(CHH)-2020-9-8] [REFERRED TO]
CHARUSHILA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-8-45] [REFERRED TO]
HARSH POPATLAL PATEL & 39 VS. DISTRICT PRIMARY EDUCATION OFFICER & 2 [LAWS(GJH)-2016-1-322] [REFERRED]
SUMIT AGRAWAL VS. RAIPUR MUNICIPAL CORPORATION [LAWS(CHH)-2010-8-11] [REFERRED TO]
MANJULA VS. STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2015-8-349] [REFERRED TO]
JAYANNA VS. DEPUTY COMMISSIONER [LAWS(KAR)-2012-8-204] [REFERRED TO]
T T SARAVANAN VS. STATE OF TAMILNADU [LAWS(MAD)-2004-8-90] [REFERRED TO]
MAHARASHTRIYA MANDAL VS. UNIVERSITY OF POONA [LAWS(BOM)-1993-8-86] [REFERRED TO]
THE MAHANAGAR TELEPHONE NIGAM LTD REPUBLICAN EMPLOYEES UNION, THROUGH ITS GENERAL SECRETARY SHRI DILIP GHAYVAT VS. THE MAHANAGAR TELEPHONE NIGAM LTD THROUGH THE CMD AND EXECUTIVE DIRECTOR, MUMBAI [LAWS(BOM)-2017-2-174] [REFERRED TO]
TAMIL NADU PUBLIC SERVICE COMMISSION VS. R MANIKANDAN [LAWS(MAD)-2011-8-123] [REFERRED TO]
PRIYANKA RAJKUMAR VS. BHARATIYA VIDYA BHAVANS [LAWS(MAD)-2012-7-51] [REFERRED TO]
NAZ FOUNDATION VS. GOVERNMENT OF NCT OF DELHI [LAWS(DLH)-2009-7-1] [REFERRED TO]
MS. JYOTI YADAV AND ANR. VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2010-8-354] [REFERRED TO]
ARVIND KUMAR VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2010-4-30] [REFERRED TO]
KUM SAYALI NITIN INAMKE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-9-446] [REFERRED TO]
B NARAYANA VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-1997-9-60] [REFERRED TO]
M KRISHNA RAO VS. UNION OF INDIA [LAWS(APH)-1998-10-68] [REFERRED TO]
B YASHODABAI VS. REGISTRAR OF CO OP SOCIETIES GOVT OF ANDHRA PRADESH HYDERABAD [LAWS(APH)-1998-8-36] [REFERRED TO]
MOHAMMAD IQBAL AHMED VS. HIGH COURT OF ANDHRA PRADESH [LAWS(APH)-1998-8-53] [REFERRED TO]
KOGANTI JAYAKRISHNA VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2001-11-185] [REFERRED TO]
PULUSAM KRISHNA MURTHY VS. T SUJAN KUMAR [LAWS(APH)-2001-11-81] [REFERRED TO]
PULUSAM KRISHNA MURTHY VS. T SUJAN KUMAR [LAWS(APH)-2001-11-81] [REFERRED TO]
HINDUSTAN LATEX LTD VS. MANIAMMA [LAWS(KER)-1994-4-4] [REFERRED TO]
N BRAHMAIAH VS. GOVT OF A P [LAWS(APH)-1994-3-41] [REFERRED TO]
MARATHWADA SHIKSHAN PRASARAK MANDAL VS. THE STATE OF MAHARASHTRA AND ORS. [LAWS(BOM)-2015-10-24] [REFERRED TO]
JAYESH DAYARAM BHOIR VS. STATE OF MAHARASHTRA,THROUGH THE SECRETARY [LAWS(BOM)-2012-6-7] [REFERRED TO]
PARTAP SINGH VS. STATE OF H.P & OTHERS [LAWS(HPH)-2010-12-610] [REFERRED TO]
BANSI LAL GAZTA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2012-1-55] [REFERRED TO]
RAJENDRA PANDURANG PAGARE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-7-116] [REFERRED TO]
AMRENDRA PRATAP SINGH VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1999-8-147] [REFERRED TO]
BRIJENDRA DEO MISRA VS. PUBLIC SERVICE COMMISSION U P ALLAHABAD [LAWS(ALL)-1996-10-11] [REFERRED TO]
BAL KRISHNA AWASTHI VS. MANAGING DIRECTOR U P S R T C [LAWS(ALL)-2012-1-144] [REFERRED TO]
VIJAY KUMAR GROVER VS. STATE OF U P [LAWS(ALL)-2012-1-169] [REFERRED TO]
RAMESH CHANDRA VS. STATE OF U P AND OTHERS [LAWS(ALL)-2013-10-327] [REFERRED]
NEERAJ SHUKLA VS. STATE OF UP [LAWS(ALL)-2010-9-142] [REFERRED TO]
Neeraj Shukla (Dr.) and Others VS. State of U.P. and Others [LAWS(ALL)-2010-9-196] [REFERRED TO]
HARI SHANKER PATEL VS. MANDI DIRECTOR [LAWS(ALL)-2011-3-179] [REFERRED TO]
SUBRAMANIAN SWAMY VS. UNION OF INDIA [LAWS(SC)-2016-5-82] [REFERRED TO]
JINDAL STAINLESS LTD.& ANR. VS. STATE OF HARYANA & ORS. [LAWS(SC)-2016-11-11] [REFERRED TO]
ALOK KUMAR PANDIT VS. STATE OF ASSAM [LAWS(SC)-2012-11-67] [REFERRED TO]
BHAWNA GARG VS. UNIVERSITY OF DELHI [LAWS(SC)-2012-9-8] [REFERRED TO]
STATE OF U.P. AND ORS. VS. SANGAM NATH PANDEY AND ORS. [LAWS(SC)-2010-2-97] [REFERRED TO]
PUBLIC SERVICE COMMISSION UTTARANCHAL VS. MAMTA BISHT [LAWS(SC)-2010-6-2] [REFERRED TO]
ASHEESH KUMAR AND OTHERS VS. STATE OF M P AND OTHERS [LAWS(MPH)-2018-4-66] [REFERRED TO]
RASHMI THAKUR VS. HIGH COURT OF M P & OTHERS [LAWS(MPH)-2018-5-25] [REFERRED TO]
NATURE LOVERS MOVEMENT VS. STATE OF KERALA [LAWS(KER)-1999-10-8] [REFERRED TO]
PUSHPAGIRI MEDICAL SOCIETY VS. STATE OF KERALA [LAWS(KER)-2006-1-79] [REFERRED TO]
TSHERING EDEN BHUTIA, D/O D T BHUTIA VS. STATE OF SIKKIM [LAWS(SIK)-2017-8-1] [REFERRED TO]
LACHHMI NARAIN GUPTA VS. JARNAIL SINGH [LAWS(P&H)-2011-7-87] [REFERRED TO]
ISHWAR SINGH, VS. HARYANA PRATHMIK SHIKSHA PARIYOJNA PARISHAD [LAWS(P&H)-2012-3-521] [REFERRED]
SOHAN LAL VERMA VS. BOARD OF REVENUE RAJASTHAN, AJMER [LAWS(RAJ)-2014-5-144] [REFERRED TO]
DEEPAK NAJKANI VS. THE STATE OF RAJASTHAN [LAWS(RAJ)-2014-5-223] [REFERRED TO]
TAMASKAR TANDON VS. STATE BAR COUNCIL OF MADHYA PRADESH [LAWS(MPH)-1995-9-17] [REFERRED TO]
ASHOK KUMAR ROY VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-7-103] [REFERRED TO]
HARIDASS RAMESH VS. UNION OF INDIA [LAWS(TLNG)-2023-4-68] [REFERRED TO]
DEEP MALA GAUTAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-5-260] [REFERRED TO]
KAILASH BANJARA S/O SHRI BANSI LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-1-229] [REFERRED TO]
OM PRAKASH PANDIYA VS. STATE OF RAJASTHAN & ANR [LAWS(RAJ)-2015-5-204] [REFERRED TO]
ALPESH SURENDRASINH RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-541] [REFERRED TO]
RODRICK WANBOK LYNGDOH DUIA VS. MEGHALAYA ENERGY CORPORATION [LAWS(MEGH)-2014-9-23] [REFERRED TO]
NANDA YADAVRAO SHANKHPALE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-4-43] [REFERRED TO]
S AISHWARYA VS. SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT [LAWS(MAD)-2017-7-409] [REFERRED TO]
NARENDRA KUMAR RATHA VS. STATE OF ORISSA [LAWS(ORI)-2014-9-46] [REFERRED TO]
KARNATAKA HIRE PURCHASE ASSOCIATION VS. STATE OF KARNATAKA [LAWS(KAR)-2025-3-84] [REFERRED TO]
V N SUNANDA REDDY VS. STATE OF ANDHRA PRADESH [LAWS(SC)-1995-1-33] [RELIED ON]
SCHEDULED CASTES AND SCHEDULED TRIBES OFFICERS WELFARE COUNCIL VS. STATE OF UTTAR PRADESH [LAWS(SC)-1996-9-199] [RELIED ON]
PRABHASH CHAND JAIN VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-1993-9-165] [REFERRED TO]
RAJESH GARG VS. STATE OF PUNJAB [LAWS(P&H)-1995-8-55] [REFERRED TO]
K. RAJA AND ORS. VS. THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, HIGHWAYS AND MINOR PORTS DEPARTMENT AND ORS. [LAWS(MAD)-2019-11-1015] [REFERRED TO]
C.KRISHNAVENI VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-2-364] [REFERRED TO]
MAN SINGH VS. STATE OF PUNJAB [LAWS(P&H)-1998-4-20] [REFERRED TO]
MS SHILPA BADALA VS. STATE [LAWS(RAJ)-2008-3-66] [REFERRED TO]
STATE OF RAJASTHAN VS. BAJRANG LAL [LAWS(RAJ)-2010-2-69] [REFERRED TO]
AISHAT SHIFA VS. STATE OF KARNATAKA [LAWS(SC)-2022-10-14] [REFERRED TO]
NOEL HARPER VS. UNION OF INDIA [LAWS(SC)-2022-4-26] [REFERRED TO]
PRADEEP SINGH DEHAL VS. STATE OF HIMACHAL PRADESH [LAWS(SC)-2019-9-55] [REFERRED TO]
LAXMI KANWAR VS. STATE [LAWS(RAJ)-2013-3-30] [REFERRED TO]
KANHU CHARAN MUNDA @ SARDAR VS. GRID CORPORATION OF ORISSA LIMITED (GRIDCO) AND OTHERS [LAWS(ORI)-2017-5-111] [REFERRED TO]
M. SATHEESH KUMAR VS. STATE OF TAMIL NADU [LAWS(MAD)-2022-9-73] [REFERRED TO]
NILIMA DAS VS. STATE OF ASSAM [LAWS(GAU)-2018-1-95] [REFERRED TO]
DURGA SWARGIARY, S/O. LATE SARAT SWARGIARY VS. STATE OF ASSAM [LAWS(GAU)-2014-5-16] [REFERRED TO]
MD NAJMUL ISLAM VS. STATE OF ASSAM [LAWS(GAU)-2015-4-78] [REFERRED TO]
RAKESH AGARWALA VS. STATE OF ASSAM [LAWS(GAU)-2016-3-46] [REFERRED TO]
NRI SERVICE AND EDUCATIONAL TRUST VS. KERALA UNIVERSITY OF HEALTH SERVICE [LAWS(KER)-2014-6-150] [REFERRED TO]
JAMEELA VS. JAMES JOSEPH V AND OTHERS [LAWS(KER)-2015-10-264] [REFERRED]
P.K.JAYAPRAKASH VS. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL) [LAWS(KER)-2013-11-73] [REFERRED TO]
BIRENDRA PRASAD VS. STATE OF BIHAR [LAWS(PAT)-1997-9-29] [REFERRED TO]
KRISHNA KUMAR MISHRA VS. STATE OF BIHAR [LAWS(PAT)-1996-3-11] [REFERRED TO]
AGANI CHARAN DAS AND ORS. VS. STATE OF ORISSA AND ORS. [LAWS(ORI)-2008-8-113] [REFERRED TO]
MAKHAN LAL VS. PANDIT BHAGWAT DAYAL SHARMA UNIVERSITY OF HEALTH SCIENCES, ROHTAK AND OTHERS [LAWS(P&H)-2017-12-134] [REFERRED TO]
STATE OF ORISSA VS. SUBRAT KUMAR TRIPATHY [LAWS(ORI)-2011-1-14] [REFERRED TO]
BHILAI STEEL PLANT VS. BRAHMANAND TIWARI [LAWS(CHH)-2025-3-13] [REFERRED TO]
SURESH Y. SHINGDA VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2018-5-8] [REFERRED TO]
GUJARAT MAZDOOR SABHA VS. STATE OF GUJARAT [LAWS(GJH)-2016-2-14] [REFERRED TO]
GOHIL PRITHVIRAJSINH SURENDRASINH VS. STATE OF GUJARAT [LAWS(GJH)-2014-7-306] [REFERRED TO]
AADIL BASHIR VS. STATE OF J&K [LAWS(J&K)-2013-12-25] [REFERRED TO]
RAJESH PRASAD VS. STATE OF JHARKHAND [LAWS(JHAR)-2003-1-54] [REFERRED TO]
MAYANK JAIN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2003-9-7] [REFERRED TO]
HEMRAJ RANA VS. STATE OF M P [LAWS(MPH)-2006-5-48] [REFERRED TO]
Ballav Singh Yadav VS. Kalyan Singh [LAWS(MPH)-2008-6-57] [REFERRED TO]
KALYAN SINGH VS. STATE OF M P [LAWS(MPH)-2008-8-98] [REFERRED TO]
RAJESH KUMAR BAJPAI AND ORS VS. JANPAD PANCHAYAT NIWADI AND ORS [LAWS(MPH)-2011-1-121] [REFERRED]
SANJAY PATEL VS. STATE OF M P [LAWS(MPH)-2011-3-83] [REFERRED TO]
TRIPURARI SHARAN AND ANR. VS. RANJIT KUMAR YADAV & ORS. [LAWS(SC)-2018-1-12] [REFERRED TO]
MAHAVEER SINGH RANAWAT VS. STATE OF RAJ [LAWS(RAJ)-2013-8-54] [REFERRED TO]
KRISHNA KUMAR SINGH & ANR. VS. STATE OF BIHAR & ORS. [LAWS(SC)-2017-1-10] [REFERRED TO]
MUKESH SOLANKI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2013-1-81] [REFERRED TO]
SUMAN SAHARAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2002-8-133] [REFERRED TO]
DR. JAISHRI LAXMANRAO PATIL VS. THE CHIEF MINISTER & ORS [LAWS(SC)-2021-5-9] [REFERRED TO]
DR. JAISHRI LAXMANRAO PATIL VS. THE CHIEF MINISTER & ORS [LAWS(SC)-2021-5-9] [REFERRED TO]
NEIL AURELIO NUNES VS. UNION OF INDIA [LAWS(SC)-2022-1-70] [REFERRED TO]
NEIL AURELIO NUNES VS. UNION OF INDIA [LAWS(SC)-2022-1-70] [REFERRED TO]
TOTAL ENVIRONMENT BUILDING SYSTEMS PVT. LTD VS. DEPUTY COMMISSIONER OF COMMERCIAL TAXES [LAWS(SC)-2022-8-13] [REFERRED TO]
JANHIT ABHIYAN VS. UNION OF INDIA [LAWS(SC)-2020-8-6] [REFERRED TO]
UNION OF INDIA AND ANR VS. A.SHAINAMOL, IAS AND ANR [LAWS(SC)-2021-10-60] [REFERRED TO]
AMISH DEVGAN VS. UNION OF INDIA AND OTHERS [LAWS(SC)-2020-12-21] [REFERRED TO]
SAURAV YADAV VS. STATE OF UTTAR PRADESH [LAWS(SC)-2020-12-54] [REFERRED TO]
BAJRANG LAL SHARMA VS. C.K. MATHEW [LAWS(SC)-2020-1-68] [REFERRED TO]
JAGDISH NEGI PRESIDENT UTTARAKHAND JAN MORCHA VS. STATE OF UTTAR PRADESH [LAWS(SC)-1997-8-16] [RELIED ON]
CHARANJIT KAUR AND ORS. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2016-2-99] [REFERRED TO]
S.LALITHA VS. DISTRICT COLLECTOR [LAWS(MAD)-2019-2-363] [REFERRED TO]
AADITYA NARAYAN PANDEY VS. UNION OF INDIA [LAWS(MPH)-2025-3-3] [REFERRED TO]
MADHYA PRADESH RAJYA SAHAKARI BANK MARYADIT VS. STATE OF MADHYA PRADESH [LAWS(SC)-2007-2-158] [REFERRED TO]
SURAJ BHAN MEENA AND ANR. VS. STATE OF RAJASTHAN AND ORS. [LAWS(SC)-2010-12-91] [REFERRED TO]
UNION OF INDIA VS. RAMESH RAM [LAWS(SC)-2010-5-7] [REFERRED TO]
T M A PAI FOUNDATION VS. STATE OF KARNATAKA [LAWS(SC)-2002-10-89] [REFERRED TO 150,298]
NAIR SERVICE SOCIETY VS. DIST OFFICER KERALA PUBLIC SERVICE COMMISSION [LAWS(SC)-2003-12-17] [REFERRED TO]
STATE OF RAJASTHAN VS. ANAND PRAKASH SOLANKI [LAWS(SC)-2003-8-105] [REFERRED . (PARA 6) 2.]
KHEMRAJ TEJAJI DESAI VS. GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION LTD [LAWS(GJH)-2022-12-200] [REFERRED TO]
NARESH KRISHNA GAUNEKAR VS. STATE OF GOA [LAWS(BOM)-2007-12-56] [REFERRED TO]
DILIP BABASAHEB BHOSALE VS. STATE OF MAHARASHTRA [LAWS(BOM)-1998-7-145] [REFERRED TO]
S V JOSHI VS. STATE OF KARNATAKA [LAWS(SC)-2010-7-149] [REFERRED]
DR. SANDEEP S/O. SADASHIVRAO KANSURKAR VS. UNION OF INDIA [LAWS(SC)-2015-10-82] [REFERRED TO]
ANUPAMA CHOUDHARY VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-9-97] [REFERRED TO]
SUBARNA CHAKRABORTY VS. STATE OF TRIPURA [LAWS(TRIP)-2020-8-3] [REFERRED TO]
ASHUTOSH KUMAR SINGH RATHORE VS. STATE BANK OF INDORE AND ANR. [LAWS(MPH)-1995-1-147] [REFERRED TO]
RAJKUMAR GADPAYLE VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1996-1-106] [REFERRED TO]
RAMESH KAMAL VS. STATE OF H.P. [LAWS(HPH)-2022-12-36] [REFERRED TO]
SECRETARY VS. MASTER J RAJKUMAR MINOR [LAWS(MAD)-2003-4-86] [REFERRED TO]
SARADA PRASAD MAHANTI VS. STATE OF ORISSA [LAWS(ORI)-2012-10-44] [REFERRED TO]
DILBAG SINGH VS. STATE OF HARYANA [LAWS(P&H)-1999-5-157] [REFERRED]
BAL MUKUND SAH VS. STATE OF BIHAR [LAWS(PAT)-1994-12-7] [REFERRED TO]
POOJA ARYA VS. MUKESH TAMTA AND OTHERS [LAWS(UTN)-2015-10-1] [REFERRED TO]
VADIA GRAM PANCHAYAT VS. PRATAPBHAI DADBHAI KOTILA [LAWS(GJH)-2010-3-189] [REFERRED TO]
RAJENBHAI BALDEVBHAI SHAH VS. BAIJIBEN KABHAIBHAI PATANVADIA [LAWS(GJH)-2009-3-21] [REFERRED TO]
SHANKARSINH LAXMANSINH VAGHELA VS. PRABHATSINH PRATAPSINH CHAUHAN [LAWS(GJH)-2012-10-10] [REFERRED TO]
ADAM CHAKI VS. GOVT. OF INDIA THRU SECRETARY [LAWS(GJH)-2013-2-20] [REFERRED TO]
KESRIBEN HARIBHAI GAMAR VS. STATE OF GUJARAT [LAWS(GJH)-2014-12-67] [REFERRED TO]
H. VENKATARAMAIAH VS. CORPN OF BLORE & ANOTHER [LAWS(KAR)-1979-7-44] [REFERRED TO]
CHANDRA KISHORE KUMAR VS. REGISTRAR GENERAL [LAWS(PAT)-2019-10-51] [REFERRED TO]
STATE OF U.P. VS. BINDRESH SINGH [LAWS(ALL)-2021-7-210] [REFERRED TO]
CENTRAL BANK OF INDIA VS. IIND A.D.J., GONDA AND ORS. [LAWS(ALL)-2015-9-263] [REFERRED TO]
ERAM GIRLS DEGREE COLLEGE THRU MANAGER & ANR VS. STATE OF U P THRU PRIN SECY BASIC EDU LKO & ORS [LAWS(ALL)-2018-3-291] [REFERRED TO]
RAJ KUMAR VS. STATE OF U P AND 3 OTHERS [LAWS(ALL)-2018-4-83] [REFERRED TO]
UTJARSH MISHRA VS. STATE OF U P & ORS [LAWS(ALL)-2016-3-317] [REFERRED]
DUSMANTA KUMAR BEHERA VS. REGISTRAR, ORISSA HIGH COURT [LAWS(ORI)-2020-4-8] [REFERRED TO]
SUBASH CHANDRA BISWAL VS. STATE OF ODISHA AND OTHERS [LAWS(ORI)-2018-4-57] [REFERRED TO]
RABINARAYAN DAS VS. STATE OF ODISHA [LAWS(ORI)-2019-1-52] [REFERRED TO]
CHAIRMAN, ODISHA JOINT ENTRANCE VS. RAJASHREE NAYAK [LAWS(ORI)-2013-9-36] [REFERRED TO]
BIRENDRA NARAYAN THAKURIA VS. STATE OF ASSAM [LAWS(GAU)-2013-6-55] [REFERRED TO]
R. ATUBA JAMIR VS. STATE OF NAGALAND [LAWS(GAU)-2013-9-85] [REFERRED TO]
RATUL KUMAR DAS VS. STATE OF ASSAM [LAWS(GAU)-2009-9-40] [REFERRED TO]
SHIHABU VS. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY [LAWS(KER)-2011-3-343] [REFERRED TO]
V.V.SAMINATHAN VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2021-11-5] [REFERRED TO]
V.V.SAMINATHAN VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2021-11-5] [REFERRED TO]
ARUN MISHRA VS. STATE ODISHA [LAWS(ORI)-2014-3-75] [REFERRED TO]
DRAVIDA MUNNETRA KAZHAGAM VS. MR.RAJESH BHUSHAN, SECRETARY, MINISTRY OF HEALTH AND FAMILY WELFARE [LAWS(MAD)-2021-8-4] [REFERRED TO]
SARATHA VS. MEMBER SECRETARY [LAWS(MAD)-2022-3-1] [REFERRED TO]
MUMBAI PORT TRUST NON SC/ST EMPLOYEES ASSOCIATION VS. BOARD OF TRUSTEES OF MUMBAI PORT TRUST [LAWS(BOM)-2016-12-184] [REFERRED TO]
VISHWANATH PANDURANG MAHADESHWAR VS. CASTE CERTIFICATE VERIFICATION COMMITTEE NEW MUMBAI [LAWS(BOM)-2010-10-119] [REFERRED TO]
BRIJ MOHAN PRASAD VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2001-2-58] [REFERRED TO]
MAIYADEEN VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1996-10-71] [REFERRED]
SAVANKUMAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2013-11-90] [REFERRED TO]
EX. SGT KAUSHAL SHARAN SAMAIYAR VS. THE CHAIRMAN, INDIAN OIL CORPORATION [LAWS(DLH)-2008-8-303] [REFERRED TO]
RENU VASHIST VS. NATIONAL CAPITAL TERRITORY OF DELHI [LAWS(DLH)-2007-2-80] [REFERRED TO]
VIBHA VERMA VS. DELHI TECHNOLOGICAL UNIVERSITY [LAWS(DLH)-2011-11-206] [REFERRED TO]
SONI JAGDISHKUMAR AJAYKUMAR VS. GUJARAT PUBLIC SERVICE COMMISSION [LAWS(GJH)-2022-7-338] [REFERRED TO]
SUNITI NATH VS. STATE OF TRIPURA [LAWS(GAU)-1997-2-15] [REFERRED TO]
MAHENDRA KAMPRAI VS. STATE OF ASSAM [LAWS(GAU)-2008-9-81] [REFERRED TO]
SHAZIA AHMED VS. STATE OF ASSAM [LAWS(GAU)-2003-9-11] [REFERRED TO]
ASHUTOSH ROY VS. STATE OF TRIPURA [LAWS(GAU)-2000-4-24] [REFERRED TO]
MOIRANGTHEM RAMO SINGH VS. STATE OF MANIPUR [LAWS(GAU)-2000-6-8] [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. AGRICULTURAL MARKET [LAWS(APH)-2011-3-123] [REFERRED TO]
BATTEPATI C NARASIMHULU VS. DIRECTOR OF MEDICAL EDUCATION [LAWS(APH)-2020-9-106] [REFERRED TO]
SURAPARAJU LIKHITHA MANOHAR VS. NTR UNIVERSITY OF HEALTH SCIENCES [LAWS(APH)-2018-8-4] [REFERRED TO]
P V S V PRASADA RAO VS. ANDHRA UNIVERSITY [LAWS(APH)-2005-12-1] [REFERRED TO]
BALOJI BADHAVATH VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2008-7-5] [REFERRED TO]
BABU OOMEN THOMAS VS. SATE OF KERALA [LAWS(KER)-2008-10-16] [REFERRED TO]
M.C.VALSALA VS. STATE OF KERALA [LAWS(KER)-2005-8-1] [REFERRED TO]
RAMESH M PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2004-7-41] [REFERRED TO]
Y KAVITHA VS. STATE OF TAMIL NADU [LAWS(MAD)-1997-2-154] [REFERRED TO]
S. CHANDRA MOULI AND ORS. VS. THE STATE OF TAMIL NADU AND ANR. [LAWS(MAD)-1997-8-131] [REFERRED TO]
BATHINA RAJYA SHILPA VS. NTR UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA [LAWS(APH)-2001-11-8] [REFERRED TO]
MALLELA VENKATA RAO VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2000-11-45] [REFERRED TO]
RAJYA SABHA RECRUITMENT CELL & ANOTHER VS. JITENDER YADAV & OTHERS [LAWS(DLH)-2016-10-171] [REFERRED TO]
K.K.NARAYANAN VS. UNION OF INDIA [LAWS(KER)-2020-12-319] [REFERRED TO]
SUNIL POOJA VS. STAFF SELECTION COMMISSION [LAWS(DLH)-2022-6-119] [REFERRED TO]
PRIYANKA RANI VS. GOVERNMENT OF INDIA [LAWS(DLH)-2022-8-133] [REFERRED TO]
VIKAS KUMAR VS. UNION OF INDIA [LAWS(DLH)-2019-4-248] [REFERRED TO]
H.C.SHARMA VS. NDMC [LAWS(DLH)-2014-5-516] [REFERRED TO]
PRANATOSH ROY VS. UNIVERSITY OF CALCUTTA [LAWS(CAL)-1997-9-7] [REFERRED TO]
MAHARAJ SINGH VS. STATE OF U P AND OTHERS [LAWS(ALL)-2013-10-335] [REFERRED]
ARCHANA MISHRA VS. STATE OF U P [LAWS(ALL)-2010-12-1] [REFERRED TO]
VIJAY KUMAR GROVER VS. STATE OF U P [LAWS(ALL)-2012-1-143] [REFERRED TO]
VIDYAWATI MISHRA VS. UNION OF INDIA UOI [LAWS(ALL)-2005-9-58] [REFERRED TO]
J K CONSTRUCTION ENGINEERS AND CONTRACTOR AND SRI S V RANGA REDDY VS. UNION OF INDIA UOI [LAWS(ALL)-2006-2-272] [REFERRED TO]
DISTRICT INSPECTOR OF SCHOOLS GHAZIABAD VS. NARESH CHANDRA [LAWS(ALL)-2006-3-61] [REFERRED TO]
OM VEER SINGH VS. STATE OF U P [LAWS(ALL)-2006-9-49] [REFERRED TO]
MAMTA BISHT VS. STATE OF UTTARANCHAL [LAWS(ALL)-2005-10-120] [REFERRED TO]
ANURAG VERMA VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2002-9-206] [REFERRED TO]
SANDEEP PAREKH VS. STATE OF H.P. [LAWS(HPH)-2013-9-24] [REFERRED TO]
SADH RAM VS. STATE OF H.P. [LAWS(HPH)-1995-8-4] [REFERRED TO]
NAINA VERMA VS. STATE OF H.P. [LAWS(HPH)-2003-11-8] [REFERRED]
RANJAN SINGHA VS. STATE OF ASSAM [LAWS(GAU)-2023-10-34] [REFERRED TO]
RAJINA MERI VS. UNION OF INDIA [LAWS(CAL)-2024-2-194] [REFERRED TO]
THE REGISTRAR (JUDICIAL SERVICE), HIGH COURT, APPELLATE SIDE AND ORS. VS. MOUMITA SEN AND ORS. [LAWS(CAL)-2016-4-41] [REFERRED TO]
S.ABIRAMI VS. GOVERNMENT OF PUDUCHERRY [LAWS(MAD)-2020-12-430] [REFERRED TO]
MISS NEERAJ (MINOR) VS. MAHARSHI DAYANAND UNIVERSITY, ROHTAK [LAWS(P&H)-1993-12-121] [REFERRED TO]
VISHAL VS. PANJAB UNIVERSITY [LAWS(P&H)-1995-1-38] [REFERRED TO]
STATE OF TRIPURA & ORS. VS. JAYANTA CHAKRABORTY & ORS. [LAWS(SC)-2017-11-19] [REFERRED TO]
ROHTAS BHANJHAR VS. UNION OF INDIA [LAWS(SC)-1999-12-55] [REFERRED TO]
HEMANTHKUMAR N. VS. STATE OF KARNATAKA [LAWS(KAR)-2023-1-915] [REFERRED TO]
VISHWAS K.M. VS. DEPUTY COMMISSIONER [LAWS(KAR)-2023-2-132] [REFERRED TO]
STATE OF BIHAR VS. CHAIRMAN VIDYALAYA SEWA BOARD [LAWS(PAT)-2004-12-44] [REFERRED TO]
VIKAS KUMAR VS. STATE OF H.P. [LAWS(HPH)-2014-12-39] [REFERRED TO]
VIKAS KUMAR VS. STATE OF H.P. [LAWS(HPH)-2014-12-39] [REFERRED TO]
POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH CHANDIGARH VS. K L NARASIMHAN [LAWS(SC)-1997-5-33] [RELIED ON]
GOVERNMENT OF ANDHRA PRADESH VS. P B VIJAYAKUMAR [LAWS(SC)-1995-5-56] [RELIED ON]
ASHOKA KUMAR THAKUR VS. STATE OF BIHAR [LAWS(SC)-1995-9-45] [EXPLAINED AND APPLIED]
VALSAMMA PAUL MRS KERALA PUBLIC SERVICE COMMISSION VS. COCHIN UNIVERSITY:DR KANJAMMA ALEX [LAWS(SC)-1996-1-140] [RELIED ON]
UNION OF INDIA VS. MADHAV S O GAJANAN CHAUBAL [LAWS(SC)-1996-9-66] [RELIED ON]
SNEHA SREENIVASAN VS. STATE OF KERALA [LAWS(KER)-1996-7-95] [REFERRED TO]
LATHA E. VS. HAFSABI [LAWS(KER)-1995-10-38] [REFERRED TO]
AJIT YADAV VS. STATE OF M.P. [LAWS(MPH)-2024-12-22] [REFERRED TO]
UNIVERSITY OF DELHI VS. TANVI YADAV [LAWS(DLH)-2011-6-41] [REFERRED TO]
DR. JAGVEER SINGH AND ORS. VS. THE CHAIRPERSON, COUNSELLING COMMITTEE, ACADEMIC SECTION, AIIMS AND ANR. [LAWS(DLH)-2010-8-353] [REFERRED TO]
SMT. POONAM VS. GOVERNMENT, NCT OF DELHI AND ANR. [LAWS(DLH)-2009-2-277] [REFERRED TO]
ASHA VS. THE PRESIDENT, DISTRICT SELECTION COMMITTEE/COLLECTOR AND ORS. [LAWS(BOM)-2016-3-105] [REFERRED TO]
S. PANNEER SELVAM AND ORS. VS. GOVERNMENT OF TAMIL NADU AND ORS. [LAWS(SC)-2015-8-108] [REFERRED TO]
ASHA CHAKRADHAR RAUT VS. DEPUTY DIRECTOR OF EDUCATION SECONDARY [LAWS(BOM)-2003-7-113] [REFERRED TO]
ASHOKA KUMAR THAKUR VS. UNION OF INDIA [LAWS(SC)-2007-3-106] [REFERRED TO]
H.P. SCHEDULED TRIBES EMPLOYEES VS. HIMACHAL PRADESH S.V.K.K. [LAWS(SC)-2013-9-46] [REFERRED TO]
SHIV PRASAD VS. GOVERNMENT OF INDIA [LAWS(SC)-2008-4-168] [REFERRED TO]
BIHARI LAL RADA VS. ANIL JAIN [LAWS(SC)-2009-2-179] [REFERRED TO]
DOIWALA SEHKARI SHRAM SAMVIDA SAMITI LTD VS. STATE OF UTTARANCHAL [LAWS(SC)-2006-12-32] [REFERRED TO]
SUPRIYO @ SUPRIYA CHAKRABORTY VS. UNION OF INDIA [LAWS(SC)-2023-10-63] [REFERRED TO]
B K PAVITRA AND ORS VS. UNION OF INDIA AND ORS [LAWS(SC)-2019-5-66] [REFERRED TO]
KESHARI SAHOO VS. STATE OF ODISHA [LAWS(ORI)-2019-4-95] [REFERRED TO]
ANITA SHARMA D/O SHRI DHAN RAJ SHARMA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-8-3] [REFERRED TO]
ASHOK RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-2-78] [REFERRED TO]
SWAPNANIL CHAUDHURI VS. STATE OF TRIPURA [LAWS(TRIP)-2020-12-22] [REFERRED TO]
S. RAVIKUMAR VS. SINGARENI COLLIERIES COMPANY LIMITED [LAWS(TLNG)-2024-1-51] [REFERRED TO]
SMT. JAYASREE PAUL VS. THE STATE OF TRIPURA [LAWS(TRIP)-2016-9-6] [REFERRED]
SANGEPU PREMALA VS. GOVERNMENT OF A.P. [LAWS(TLNG)-2024-4-73] [REFERRED TO]
AIRPORT’S AUTHORITY OF INDIA VS. SWAPAN KUMAR DEY [LAWS(TRIP)-2014-10-10] [REFERRED TO]
K. VAITHI VISWANATH VS. STATE OF TAMIL NADU [LAWS(MAD)-2014-9-50] [REFERRED TO]
V BALASUNDARAM VS. CHIEF MINISTER OF TAMIL NADU [LAWS(MAD)-1993-8-10] [REFERRED TO]
PANNE SINGH VS. RSRTC [LAWS(RAJ)-2014-3-3] [REFERRED TO]
RAJA RAM MEENA VS. JAIPUR VIDYUT VITRAN NIGAM LTD. [LAWS(RAJ)-2019-10-72] [REFERRED TO]
JASBIR KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2010-8-117] [REFERRED TO]
PARAMVEER SINGH AND ORS. VS. PUNJAB PUBLIC SERVICE COMMISSION AND ORS. [LAWS(P&H)-2011-6-56] [REFERRED TO]
AJIT SINGH VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2011-9-263] [REFERRED TO]
AJAY KUMAR VS. STATE OF HARYANA & OTHERS [LAWS(P&H)-2011-9-391] [REFERRED]
PAWAN SINGH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2011-12-27] [REFERRED TO]
G VENKATESAN VS. VICE CHANCELLOR MADRAS UNIVERSITY [LAWS(MAD)-2011-8-258] [REFERRED TO]
TATA SKY LIMITED VS. STATE OF TAMIL NADU [LAWS(MAD)-2012-10-99] [REFERRED TO]
N M PRASAD VS. DIRECTOR SRI JAYADEVA INSTITUTE OF CARDIOLOGY [LAWS(KAR)-1994-9-11] [REFERRED TO]
STATE OF ANDHRA PRADESH VS. K DHANRAJ [LAWS(APH)-2012-4-81] [REFERRED TO]
ALL INDIA INSURANCE SC/ST AND OBC VS. CHAIRMAN, GENERAL INSURANCE CORPORATION OF INDIA [LAWS(MAD)-2013-6-123] [REFERRED TO]
RANJITHKUMAR VS. SECRETARY [LAWS(MAD)-2013-1-4] [REFERRED TO]
G REJESH VS. BHARAT PETROLEUM CORPORATION LIMITED MUMBAI [LAWS(APH)-2004-3-66] [REFERRED TO]
NEILATUOTI SOUKHRIE VS. STATE OF NAGALAND [LAWS(GAU)-1996-9-10] [REFERRED TO]
PARITOSH SAHA VS. STATE OF TRIPURA [LAWS(GAU)-1999-3-28] [REFERRED TO]
N.RAMESH KUMAR VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2020-5-16] [REFERRED TO]
DIPAMONI KALITA AND ORS. VS. THE STATE OF ASSAM AND ORS. [LAWS(GAU)-2016-2-6] [REFERRED TO]
BIAS DED VS. COMPETENT AUTHORITY [LAWS(J&K)-1996-5-2] [REFERRED TO]
MANU HANSA VS. STATE [LAWS(J&K)-2000-12-13] [REFERRED TO]
NISHU VS. STATE OF J&K [LAWS(J&K)-2007-5-22] [REFERRED TO]
P R SHEEJA VS. SECRETARY KERALA PUBLIC SERVICE COMMISSIONER [LAWS(KER)-2011-11-4] [REFERRED TO]
GAUTAM S. RAJ VS. STATE OF KERALA [LAWS(KER)-2014-10-21] [REFERRED TO]
KHAGENDRA NATH SARMA VS. LEENA THAKURIA [LAWS(GAU)-2014-8-26] [REFERRED TO]
PHAIREMBAM SHEITYAMALA DEVI VS. STATE OF MANIPUR [LAWS(GAU)-2012-8-149] [REFERRED TO]
THE PRINCIPAL, KARUNA MEDICAL COLLEGE VS. THE ADMISSION SUPERVISORY COMMITTEE & FEE REGULATORY COMMITTEE FOR PROFESSIONAL COLLEGES OF KERALA AND ORS. [LAWS(KER)-2015-4-23] [REFERRED TO]
DEEPA E.V. VS. UNION OF INDIA AND ORS. [LAWS(KER)-2015-7-189] [REFERRED TO]
THE SECRETARY, NSS COLLEGE CENTRAL COMMITTEE (MANAGER N.S.S COLLEGES N.S.S HEAD OFFICE, CHANGANACHERRY VS. REJIKUMAR KARIMPOLIL HOUSE AND OTHERS [LAWS(KER)-2017-12-238] [REFERRED TO]
AKSHAYA KUMAR SWAIN VS. STATE OF ODISHA [LAWS(ORI)-2017-1-96] [REFERRED TO]
RAM PRATAP SINGH VS. STATE OF U P [LAWS(ALL)-2004-4-76] [REFERRED TO]
DHARMARAJ MOHAPATRA AND OTHERS VS. STATE OF ODISHA AND OTHERS [LAWS(ORI)-2017-9-82] [REFERRED TO]
NISHANT RANJAN VS. GOVT. OF INDIA, MINISTRY OF RAILWAY, RAILWAY BOARD THROUGH SECRETARY AND UNION PUBLIC SERVICE COMMISSION THROUGH ITS SECRETARY [LAWS(CA)-2014-5-11] [REFERRED TO]
SHIHABUDHEEN C.A. AND ANR. VS. THE ADMINISTRATOR, U.T. OF LAKSHADWEEP AND ORS. [LAWS(CA)-2010-2-4] [REFERRED TO]
GYAN SINGH VS. UNION OF INDIA [LAWS(DLH)-2021-10-152] [REFERRED TO]
YOGENDER VS. UNION OF INDIA [LAWS(DLH)-2019-7-441] [REFERRED TO]
METRRO WASTE HANDLING VS. DELHI JAL BOARD [LAWS(DLH)-2018-5-549] [REFERRED TO]
GOVERNMENT OF ANDHRA PRADESH VS. N V CHOUDARY [LAWS(APH)-1993-10-22] [REFERRED TO]
A P STATE B C WELFARE ASSOCIATION VS. ANDHRA PRADESH STATE B C WELFARE DEPT [LAWS(APH)-1995-4-1] [REFERRED TO]
A P SARPANCHS ASSOCIATION VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2001-6-63] [REFERRED TO]
ASHWANI KUMAR VS. STATE OF H.P. [LAWS(HPH)-2011-8-55] [REFERRED TO]
NAVNEET ARORA VS. SURENDER KAUR [LAWS(DLH)-2014-9-248] [REFERRED TO]
SUDARSAN DHARI MONDAL VS. STATE OF WEST BENGAL [LAWS(CAL)-2009-12-34] [REFERRED TO]
INDIAN COUNCIL OF AGRI RESEARCH VS. UNION OF INDIA AND OTHERS [LAWS(ALL)-2013-1-494] [REFERRED]
HIGH COURT OF JUDICATURE AT ALLAHABAD VS. ASHISH SINGH [LAWS(ALL)-2013-8-101] [REFERRED TO]
HEMANT KRISHNA MAURYA VS. STATE OF UP [LAWS(ALL)-2010-5-33] [REFERRED TO]
HEERA LAL VS. STATE OF U P [LAWS(ALL)-2010-7-1] [REFERRED TO]
RAMESH CHANDRA YAGIK VS. STATE OF U P [LAWS(ALL)-2011-12-76] [REFERRED TO]
BAL KRISHNA AWASTHI VS. MANAGING DIRECTOR U P S R T C LUCKNOW [LAWS(ALL)-2012-1-132] [REFERRED TO]
INDIAN INSTITUTE OF SCIENCE EDUCATION AND RESEARCH, VS. DR. SMITHA V.S. [LAWS(KER)-2021-4-104] [REFERRED TO]
Shivanand Roy VS. State of Jharkhand [LAWS(JHAR)-2008-5-21] [REFERRED TO]
STATE OF M P VS. NILENDRA PRATAP SINGH [LAWS(MPH)-2003-1-148] [REFERRED TO]
KU VEENA AMBEDKAR VS. UNION OF INDIA [LAWS(MPH)-2001-2-18] [REFERRED TO]
Shruti Sharma VS. State of M.P. [LAWS(MPH)-2002-2-113] [REFERRED TO]
LAKHANLAL VS. STATE OF M P [LAWS(MPH)-2003-1-143] [REFERRED TO]
Ravi Shekhar Singh VS. The State of Jharkhand [LAWS(JHAR)-2011-6-36] [REFERRED TO]
KALLU KOL VS. STATE OF M P [LAWS(MPH)-2008-9-71] [REFERRED TO]
LALLU KOL VS. STATE OF M P [LAWS(MPH)-2008-9-114] [REFERRED TO]
SMRITI PATEL VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2010-5-51] [REFERRED TO]
ANIL KUMAR PUROHIT VS. HARI SINGH GAUR VISHWA VIDHYALAYA SAGAR [LAWS(MPH)-2010-9-27] [REFERRED TO]
PAWAN KUMAR VS. STATE OF U P AND ANOTHER [LAWS(ALL)-2018-4-158] [REFERRED TO]
LAL PRADEEP SINGH VS. STATE OF U.P. [LAWS(ALL)-2020-1-555] [REFERRED TO]
BHAGWAN DIN VS. DISTRICT MAGISTRATE, KAUSHAMBI [LAWS(ALL)-2020-4-50] [REFERRED TO]
ABDUL WADUD, S/O EJABUL HAQUE VS. STATE OF JHARKHAND AND ANR. [LAWS(JHAR)-2018-8-125] [REFERRED TO]
SONI KUMARI AND ORS. VS. THE STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2020-9-56] [REFERRED TO]
BHATT SNEHABEN MAHESHKUMAR VS. STATE OF GUJARAT [LAWS(GJH)-2010-2-26] [REFERRED TO]
PRAVINBHAI PRABHATSINH PANDOR VS. STATE OF GUJARAT [LAWS(GJH)-2013-7-403] [REFERRED TO]
SANDEEP PODDAR VS. STATE OF U P [LAWS(ALL)-2001-8-118] [REFERRED TO]
SUDEEP PODDAR VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2001-8-119] [REFERRED TO]
C O D CHHEOKI EMPLOYEES CO OPERATIVE SOCIETY LTD VS. STATE OF U P [LAWS(ALL)-1995-3-120] [REFERRED TO]
BABU RAM VERMA VS. SUB DIVISIONAL OFFICER AKBARPUR [LAWS(ALL)-1996-1-107] [REFERRED TO]
VINOD SHARMA VS. STATE OF U P [LAWS(ALL)-1997-5-100] [REFERRED TO]
VEER KUNWAR SINGH UNIVERSITY VS. DR. PRAMOD KUMAR SINGH [LAWS(PAT)-2016-8-39] [REFERRED]
MEDICAL COUNCIL OF INDIA AND ORS. VS. SAFI AHMAD AND ORS. [LAWS(PAT)-2015-12-64] [REFERRED TO]
ANAMIKA PANDEY VS. STATE OF CHHATTISGARH [LAWS(CHH)-2013-2-5] [REFERRED TO]
DAYARAM KHEMKARAN VERMA S/O KHEMKARAN VERMA VS. STATE OF GUJARAT [LAWS(GJH)-2016-8-48] [REFERRED TO]
DAYARAM KHEMKARAN VERMA S/O KHEMKARAN VERMA VS. STATE OF GUJARAT [LAWS(GJH)-2016-8-48] [REFERRED TO]
T A NAUFAL RIZWAN MINOR VS. STATE OF TAMIL NADU [LAWS(MAD)-1999-7-63] [REFERRED TO]
Mrutunjaya Nayak VS. State of Orissa [LAWS(ORI)-2008-5-34] [REFERRED TO]
SAROJ KUMAR MISHRA VS. STATE OF ORISSA [LAWS(ORI)-2005-12-7] [REFERRED TO]
JADHUNATH PRADHAN VS. STATE OF ODISHA [LAWS(ORI)-2012-6-9] [REFERRED TO]
DR. JISHRI LAXMANRAO PATIL VS. THE CHIEF MINISTER OF STATE OF MAHARASHTRA [LAWS(BOM)-2019-6-96] [REFERRED TO]
SHOM RAJ SHUKLA VS. PUBLIC SERVICE COMMISSION U P [LAWS(ALL)-2010-1-91] [REFERRED TO]
HEERA LAL UMAR VS. STATE OF U P [LAWS(ALL)-2006-2-290] [REFERRED TO]
VINOD KUMAR BURMAN VS. UTTARAKHAND PUBLIC SERVICE COMMISSION [LAWS(ALL)-2009-1-96] [REFERRED TO]
SANAT HANSDA VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2018-1-366] [REFERRED TO]
DABHI NILESH PETHABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2002-10-8] [REFERRED TO]
AMAL CHANDRA DAS VS. STATE OF WEST BENGAL [LAWS(CAL)-2024-5-59] [REFERRED TO]
Sanjay Kumar Das Mohapatra VS. State of Orissa [LAWS(ORI)-2011-7-22] [REFERRED TO]
SRI SURESH CHANDRA BEHERA VS. STATE OF ORISSA AND ORS. [LAWS(ORI)-2009-12-79] [REFERRED TO]
BALBIR SINGH VS. HARYANA VIDUT PASARAN NIGAM LTD AND OTHERS [LAWS(P&H)-2017-12-128] [REFERRED TO]
NAJAR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2021-12-116] [REFERRED TO]
KAILASH SHARMA AND ANOTHER VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2018-8-220] [REFERRED TO]
RANDHIR SINGH KAINTH VS. UNION OF INDIA [LAWS(P&H)-2019-1-201] [REFERRED TO]
ASHOKA KUMAR THAKUR VS. UNION OF INDIA [LAWS(SC)-2007-5-82] [REFERRED TO]
R S GARG VS. STATE OF U P [LAWS(SC)-2006-7-29] [REFERRED TO]
MD.SHAMI UDDIN S/O.SRI HABI UDDIN VS. STATE OF BIHAR [LAWS(PAT)-2011-9-138] [REFERRED TO]
BIHAR POLICE MEN S VS. STATE OF BIHAR [LAWS(PAT)-1999-9-117] [REFERRED TO]
TUNTUN DAS VS. UNION OF INDIA [LAWS(PAT)-2006-9-2] [REFERRED TO]
KAILASH RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-9-84] [REFERRED TO]
SUPREME COURT ADVOCATE-ON-RECORD ASSOCIATION VS. UNION OF INDIA [LAWS(SC)-2015-10-80] [REFERRED TO]
P V INDIRESAN VS. UNION OF INDIA [LAWS(SC)-2011-8-48] [REFERRED TO]
ROHTAS BHANKHAR VS. UNION OF INDIA [LAWS(SC)-2014-7-62] [REFERRED TO]
UNION OF INDIA VS. NATIONAL FEDERATION OF THE BLIND [LAWS(SC)-2013-10-27] [REFERRED TO]
RAVINDRA SINGH VS. STATE OF CHHATISGARH [LAWS(SC)-2013-12-57] [REFERRED TO]
VINOD KUMAR BURMAN VS. UTTARAKHAND PUBLIC SERVICE COMMISSION AND SIX ORS. [LAWS(UTN)-2009-1-17] [REFERRED TO]
TANMOY NATH VS. STATE OF TRIPURA [LAWS(TRIP)-2014-5-25] [REFERRED TO]
UNION OF INDIA REP SECRETARY TO GOVERNMENT OF INDIA VS. ROHITH NATHAN [LAWS(MAD)-2017-8-328] [REFERRED TO]
PARAS MAL JAIN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2002-1-18] [REFERRED TO]
RAM CHANDRA KASLIWAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2004-5-9] [REFERRED TO]
NEELAM SHARMA VS. RAJASTHAN PUBLIC SERVICE COMMISSION [LAWS(RAJ)-2005-5-49] [REFERRED TO]
PUNJAB STATE MEDICAL DENTAL TEACHERS ASSOCIATION VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-1996-1-181] [REFERRED TO]
T.PORKODI VS. COMMISSIONER [LAWS(MAD)-2019-2-378] [REFERRED TO]
KISHOR CHOUDHARY VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-4-106] [REFERRED TO]
STATE OF M.P. AND ORS. VS. UDAY SISODE AND ORS. [LAWS(MPH)-2019-10-280] [REFERRED TO]
STATE OF M.P. AND ORS. VS. UDAY SISODE AND ORS. [LAWS(MPH)-2019-10-280] [REFERRED TO]
JUSTICE V. ESWARAIAH (RETD.) VS. UNION OF INDIA [LAWS(SC)-2025-2-158] [REFERRED TO]
IN RE: RECRUITMENT OF VISUALLY IMPAIRED IN JUDICIAL SERVICES VS. IN RE: RECRUITMENT OF VISUALLY IMPAIRED IN JUDICIAL SERVICES [LAWS(SC)-2025-3-1] [REFERRED TO]
SANGITA JAIN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2007-3-9] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED VS. J SATHYAMOORTHI A MOORTHI [LAWS(MAD)-2010-2-591] [REFERRED TO]
G VIJAYARAGHAVAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2009-7-260] [REFERRED TO]
RANJEET KUMAR SAH VS. STATE OF JHARKHAND [LAWS(JHAR)-2021-1-44] [REFERRED TO]
DILUBHAI ODHABHAI BASIYA VS. STATE OF GUJARAT [LAWS(GJH)-2008-8-146] [REFERRED TO]
DR. JAISHRI LAXMANRAO PATIL VS. THE CHIEF MINISTER AND ANOTHER [LAWS(SC)-2020-9-17] [REFERRED TO]
VIJAY PRAKASH BHARATI VS. UNION OF INDIA (UOI) AND ORS. [LAWS(SC)-2018-7-186] [REFERRED TO]
SADHANA SINH DANGI VS. PINKI ASATI [LAWS(SC)-2021-12-133] [REFERRED TO]
P. MADHU VS. K. NANTHAKUMAR [LAWS(SC)-2023-4-170] [REFERRED TO]
SUDHANSU MOSES VS. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY AND ORS. [LAWS(PAT)-2013-7-145] [REFERRED TO]
INDIRA SAWHNEY VS. UNION OF INDIA [LAWS(SC)-1996-11-117] [REFERRED TO]
G S I C KARMACHARI UNION VS. GUJARAT SMALL INDUSTRIES CORPORATION [LAWS(SC)-1996-12-49] [REFERRED TO]
AJIT SINGH JANUJA VS. STATE OF PUNJAB [LAWS(SC)-1996-3-175] [FOLLOWED]
RAJIV MITTAL VS. MAHARSHI DAYANAND UNIVERSITY [LAWS(SC)-1997-11-64] [RELIED ON]
POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH CHANDIGARH S S KALSI STATE OF PUNJAB UNION OF INDIA STATE OF PUNJAB STATE OF PUNJAB VS. FACULTY ASSOCIATION:M L SEHGAL:M L SEHGAL:K SIVAN:HARCHARAN SINGH:SHANGARA SINGH [LAWS(SC)-1998-4-1] [EXPLAINED]
ROHTAS BHANKHAR VS. UNION OF INDIA [LAWS(SC)-1999-10-78] [REFERRED TO]
PARENTS ASSOCIATION VS. UNION OF INDIA [LAWS(SC)-2000-1-112] [RELIED]
MITTHAT AND ORS. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-4-53] [REFERRED TO]
Sadhna Kumar Acharya VS. State Of Bihar [LAWS(JHAR)-2001-10-13] [REFERRED TO]
KERALA AGRICULTURAL UNIVERSITY VS. VAISAKH VENU [LAWS(KER)-2021-7-90] [REFERRED TO]
SHABEEHA JABEEN P. C. VS. COMMISSIONER FOR ENTRANCE EXAMINATIONS [LAWS(KER)-2022-3-46] [REFERRED TO]
JOMY JOSEPH VS. STATE OF KERALA [LAWS(KER)-2022-3-95] [REFERRED TO]
MAHESH KUMAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2025-3-9] [REFERRED TO]
NIRMALA CHANDRA VS. STATE OF CHHATTISGARH AND ORS. [LAWS(CHH)-2014-12-49] [REFERRED TO]
YASH PRAMESH RANA OF MUMBAI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-5-136] [REFERRED TO]
YASHWANT CHAUHAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-1996-10-3] [REFERRED TO]
DIWAKAR SRIMALI VS. LIFE INSURANCE CORP OF INDIA [LAWS(RAJ)-1998-5-7] [REFERRED TO]
ST FRANCIS DE SALES EDUCATION SOCIETY VS. STATE OF MAHARASHTRA [LAWS(BOM)-2001-5-23] [REFERRED TO]
D.G. KANHERE VS. REGISTRAR, UNIVERSITY OF PUNE [LAWS(BOM)-1999-5-43] [REFERRED TO]
P. PERUMALSAMY VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2024-1-79] [REFERRED TO]
DR. PRASANT KUMAR MISHRA VS. STATE OF ORISSA AND OTHERS [LAWS(ORI)-2015-12-90] [REFERRED TO]
THOL. THIRUMAAVALAVAN VS. PRINCIPAL SECRETARY DEPARTMENT OF LAW GOVERNMENT OF TAMILNADU [LAWS(MAD)-2023-12-2] [REFERRED TO]
VADODARA MUNICIPAL CORPORATION VS. NARENDRA RIDHA RAM JUNAWA [LAWS(GJH)-2022-11-712] [REFERRED TO]
RAMAN KHANNA VS. UNIVERSITY OF DELHI [LAWS(DLH)-2003-8-125] [RELIED [PARA 8]]
RANJIT KUMAR RAJAK VS. STATE BANK OF INDIA [LAWS(BOM)-2009-5-10] [REFERRED TO]
DEVIDAS VS. STATE OF MAHARASHTRA [LAWS(BOM)-2002-3-98] [REFERRED TO]
PRITI SINGH AND ORS. VS. REGISTRAR, UNIVERSITY OF RAJASTHAN JAIPUR AND ORS. [LAWS(RAJ)-2016-1-42] [REFERRED TO]
THANGJAM BIJANANDA SINGH VS. STATE OF MANIPUR [LAWS(MANIP)-2022-11-20] [REFERRED TO]
ASHWANI KUMAR KAUSHIK VS. HARYANA PUBLIC SERVICE COMMISSION [LAWS(P&H)-2010-11-331] [REFERRED TO]
DEEPIKA VAISHNAV VS. INSTITUTE OF BANKING PERSONNEL SELECTION & OTHERS [LAWS(HPH)-2017-1-11] [REFERRED TO]
VAIBHAV PANDEY VS. STATE OF U.P. [LAWS(ALL)-2022-12-50] [REFERRED TO]
VIVEKANAND TIWARI VS. UNION OF INDIA [LAWS(ALL)-2017-4-150] [REFERRED TO]
SHUBHAM GUPTA VS. INDIAN OVERSEAS BANK OFFICE, CHENNAI & ORS [LAWS(ALL)-2016-7-177] [REFERRED]
DURGESH PRATAP SINGH AND OTHERS ETC. VS. STATE OF U.P. AND OTHERS [LAWS(ALL)-2004-2-292] [REFERRED TO]
RAJESH KUMAR TIWARI VS. STATE OF U P [LAWS(ALL)-2006-7-37] [REFERRED TO]
RAMA KANT MISRA VS. COMMITTEE OF MANAGEMENT BADRI NATH INTERMEDIATE COLLEGE [LAWS(ALL)-2005-8-94] [REFERRED TO]
RAJIB BRAHMA VS. STATE OF WEST BENGAL [LAWS(CAL)-2024-8-23] [REFERRED TO]
BHAGWAN PATOR VS. STATE OF ASSAM [LAWS(GAU)-2022-6-39] [REFERRED TO]
MINOR ARPITA J BAMANIA VS. STATE OF GUJARAT [LAWS(GJH)-1995-8-7] [REFERRED TO]
MANJULA KIRITKUMAR SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-1995-8-28] [FOLLOWED .]
JAYSHUKHKUMAR GORSHANDAS KARIA VS. STATE OF GUJARAT [LAWS(GJH)-1993-10-52] [REFERRED]
GENERAL SECRETARY GUJARAT MAZDOOR SENA VS. MUNICIPAL COMMISSIONER [LAWS(GJH)-2001-2-13] [REFERRED]
SHAMASHUDDIN M. SAVADATTI VS. THE KARNATAKA PUBLIC SERVICE COMMISSION AND ORS. [LAWS(KAR)-2015-12-204] [REFERRED TO]
CHAITALI SIDDHANTA VS. STATE OF ASSAM AND 6 ORS [LAWS(GAU)-2018-4-51] [REFERRED TO]
NAIR SERVICE AIR(SOCIETY) VS. STATE OF KERALA [LAWS(KER)-2014-12-126] [REFERRED TO]
SUBHASH DEBNATH VS. ONGC LTD [LAWS(GAU)-2010-11-42] [REFERRED TO]
STATE OF MEGHALAYA AND ORS. VS. MEJOSH MARAK MTI RIMA AND ORS. [LAWS(GAU)-2010-9-93] [REFERRED TO]
RAMESH SHAYAM VS. STATE OF ASSAM [LAWS(GAU)-1999-7-19] [REFERRED TO]
SANDRAPATI VIJAYA KUMAR VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2023-9-76] [REFERRED TO]
UNION OF INDIA AND ORS. VS. B. LAKXMI NARAYANA AND ORS. [LAWS(APH)-2015-4-104] [REFERRED TO]
Government of Tamil Nadu VS. Registration Department SC ST and M B C Employees General Welfare Sangam [LAWS(MAD)-2005-12-6] [REFERRED TO]
SYNDICATE BANK SC ST EMPLOYEES ASSOCIATION MADRAS VS. ASSISTANT GENERAL MANAGER SYNDICATE BANK MADRAS [LAWS(MAD)-2001-10-3] [REFERRED TO]
V RAMESH VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-1994-8-34] [REFERRED TO]
DEVADI RAMA RAO VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-1997-1-32] [REFERRED TO]
P KATAMA REDDY VS. REVENUE DIVISIONAL OFFICER ANANTPUR [LAWS(APH)-1997-11-69] [REFERRED TO]
Partap Singh VS. State of H.P. [LAWS(HPH)-2010-12-231] [REFERRED TO]
SH. MANISH KATOCH SON OF SH. MADAN CHAND KATOCH, R/O HATWAS, TEHSIL & DISTRICT KANGRA, HP, VS. STATE OF H.P. THROUGH SECRETARY (EDUCATION) TO THE GOVT. OF H.P. SHIMLA AND DIRECTOR, ELEMENTARY EDUCATION, SHIMLA-2 [LAWS(HPH)-2011-12-250] [REFERRED TO]
ANKUSH DASS SOOD VS. STATE OF H.P. [LAWS(HPH)-2007-6-69] [REFERRED TO]
BHIM SINGH VS. UNION OF INDIA AND OTHERS [LAWS(HPH)-1996-3-20] [REFERRED TO]
UNION OF INDIA VS. VASUDHA GUPTA AND ORS. [LAWS(DLH)-2015-9-335] [REFERRED TO]
AKSHAY ASHOK CHAUDHARI VS. GOVERNMENT OF MAHARASHTRA [LAWS(BOM)-2023-12-121] [REFERRED TO]
RAMBABU D VS. PRINCIPAL HYDERABAD PUBLIC SCHOOL [LAWS(APH)-1998-5-3] [REFERRED TO]
INDIAN INSTITUTE OF SCIENCE EMPLOYEESASSOCIATION BANGALORE VS. INDIAN INSTITUTE OF SCIENCE BANGALOREAND [LAWS(KAR)-1998-8-58] [REFERRED TO]
PUNJAB NATIONAL BANK VS. RAJINDRA KUMAR [LAWS(DLH)-2016-2-333] [REFERRED TO]
BANGALI BABU AGARWAL AND RAHUL SARASWAT VS. MCD & ORS. THROUGH THE DIRECTOR, LOCAL BODIES, DELHI SECRETARIAT AND OTHERS [LAWS(CA)-2014-4-56] [REFERRED TO]
SUNITI KUMAR CHAUDHURY VS. UNION OF INDIA [LAWS(CAL)-2010-1-1] [REFERRED TO]
ASSOCIATION FOR DEMOCRATIC REFORMS VS. UNION OF INDIA [LAWS(DLH)-2014-3-156] [REFERRED TO]
MADAN MOHAN SHARMA VS. MIN OF HEALTH & FW [LAWS(DLH)-2014-11-70] [REFERRED TO]
PRAMOD ARORA VS. HON'BLE LT. GOVERNOR OF DELHI [LAWS(DLH)-2014-4-317] [REFERRED TO]
KRISHNA MURARI AGRAWAL VS. STATE OF U P [LAWS(ALL)-2012-10-60] [REFERRED TO]
BANSH RAJ VS. STATE OF UP [LAWS(ALL)-2010-9-66] [REFERRED TO]
VIBHOR RAJ VS. CONVENOR COMMON LAW ADMISSION TEST [LAWS(ALL)-2011-1-87] [REFERRED TO]
CHANDRA PRAKASH VS. STATE OF U P AND OTHERS [LAWS(ALL)-2013-10-337] [REFERRED]
VISHNU KANT JHA VS. STATE OF U.P [LAWS(ALL)-2013-10-374] [REFERRED TO]
ANJANI KUMAR SONI S/O LATE SRI RAM GOPAL SONI VS. HON'BLE HIGH COURT OF JUDICATURE AT ALLAHABAD [LAWS(ALL)-2013-4-16] [REFERRED TO]
STATE OF U P VS. ANANT KUMAR TIWARI [LAWS(ALL)-2002-11-132] [REFERRED]
SELVY VALENTRINA VS. STATE OF KERALA [LAWS(KER)-2009-11-36] [REFERRED TO]
PREMAN VS. UNION OF INDIA [LAWS(KER)-1998-10-48] [REFERRED TO]
A V GOPALAKRISHNAN VS. BYJU N [LAWS(KER)-1998-8-1] [REFERRED TO]
TUMAKURU CITY CORPORATION VS. TUMKURU POURA KARMIKARA SANGHA (REGD. ) [LAWS(KAR)-2022-12-116] [REFERRED TO]
MASTER BALACHANDAR KRISHNAN VS. STATE OF KARNATAKA [LAWS(KAR)-2020-9-642] [REFERRED TO]
KARNATAKA POWER TRANSMISSION CORPORATION LTD VS. B.GURUMURTHY S/O B.LAKKAPPA [LAWS(KAR)-2020-11-23] [REFERRED TO]
MD SHAH AFZAL VS. MEDICAL COUNCIL OF INDIA [LAWS(DLH)-2010-7-87] [REFERRED TO]
SH. J.K. PALI VS. UNION OF INDIA (UOI) AND ORS. [LAWS(DLH)-2010-7-466] [REFERRED TO]
M.P. Jaishankar S/o M. Puttaswamy VS. State of Karnataka by Chief Secretary, State of Karnataka by its Secretary to Industries and Commerce Department Ex-Officio Chairman, Karnataka Industrial Areas Development Board, The Karnataka Industrial Ar [LAWS(KAR)-2007-4-63] [REFERRED TO]
PRIYA RAMESHRAO MAKODE AND ORS. VS. THE MAHARASHTRA ADMINISTRATIVE TRIBUNAL AND ORS. [LAWS(BOM)-2015-9-277] [REFERRED TO]
JAGDAMBA SINGH VS. VICECHANCELLOR UNIVERSITY OF ALLAHABAD [LAWS(ALL)-2000-4-95] [REFERRED TO]
BANARAS HINDU UNIVERSITY VARANASI VS. ROHINI SINGH [LAWS(ALL)-2000-2-99] [REFERRED TO]
SHEO SHANKAR SINGH VS. PUBLIC SERVICE COMMISSION U P ALLAHABAD [LAWS(ALL)-1996-7-71] [REFERRED TO]
HARI SHARAN GOYAL VS. BOARD OF GEVERNORS M L N REGIONAL ENGINEERING COLLEGE ALLAHABAD [LAWS(ALL)-1998-11-125] [REFERRED TO]
BAHUJAN SAMAJ EDUCATIONAL & CULTURAL FORUM REPRESENTED THROUGH ITS PRESIDENT VINAY SHIRGAONKAR VS. STATE OF GOA [LAWS(BOM)-2013-6-34] [REFERRED TO]
BAIJNATH SINGH YADAV VS. BALLAV SINGH YADAV [LAWS(MPH)-2008-6-52] [REFERRED TO]
SEENA J. VS. UNIVERSITY OF CALICUT [LAWS(KER)-2022-1-169] [REFERRED TO]
UNION OF INDIA VS. IBSON SHAH I. [LAWS(KER)-2022-2-197] [REFERRED TO]
ANU JAYAPAL VS. STATE OF KERALA [LAWS(KER)-2022-5-9] [REFERRED TO]
COMPETENT AUTHORITY ENTRANCE EXAMINATIONS J&K JAMMU AND ORS. VS. MAHESH KUMAR RAINA AND ORS. [LAWS(J&K)-2016-4-5] [REFERRED TO]
SUNITA KUMARI AND OTHERS VS. STATE OF J&K AND OTHERS [LAWS(J&K)-2018-5-19] [REFERRED TO]
DEEPALI DUTTA VS. UNIVERSITY OF JAMMU [LAWS(J&K)-2024-5-88] [REFERRED TO]
STATE OF GUJARAT & 2 VS. VYAS PRAKASHKUMAR GUNVANTBHAI & 3 [LAWS(GJH)-2014-7-203] [REFERRED TO]
PANKAJ KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2021-1-14] [REFERRED TO]
RAMJI LAL MEENA VS. HIGH COURT OF JUDICATURE FOR RAJASTHAN [LAWS(RAJ)-2001-3-106] [REFERRED TO]
CAPTIN GURVINDER SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2010-12-32] [REFERRED TO]
MOHD. KALEEM AND ANR. VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2010-3-142] [REFERRED TO]
SATYAJIT KUMAR VS. STATE OF JHARKHAND [LAWS(SC)-2022-8-12] [REFERRED TO]
SUNITA THAKRE VS. STATE OF M P [LAWS(MPH)-2013-10-123] [REFERRED TO]
STATE OF KARNATAKA VS. KUMARI GOWRI NARAYANA AMBIGA [LAWS(SC)-1995-3-138] [REFERRED TO]
JAGDISHLAL VS. STATE OF HARYANA [LAWS(SC)-1997-5-77] [REFERRED TO]
S S BOLA VS. B D SARDANA [LAWS(SC)-1997-7-116] [RELIED ON]
COMMISSIONER OF COMMERCIAL TAXES A P HYDERABAD VS. G SETHUMADHAVA RAO [LAWS(SC)-1996-1-159] [AFFIRMED]
RITESH R SAH VS. Y L YAMUL [LAWS(SC)-1996-2-46] [RELIED ON]
VIDYA PRASARAK MANDAL VS. UNIVERSITY OF MUMBAI [LAWS(BOM)-2008-4-82] [REFERRED TO]
TAMANNABEN ASHOKBHAI DESAI VS. SHITAL AMRUTLAL NISHAR [LAWS(GJH)-2020-8-534] [REFERRED TO]
VINEET SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-1998-12-16] [REFERRED]
KAMLA GODARA VS. STATE OF RAJASTHAN [LAWS(RAJ)-1999-12-6] [REFERRED TO]
JITENDRA SINGH BAMBORIYA VS. RAJASTHAN PUBLIC SERVICE COMMISSION [LAWS(RAJ)-2021-1-147] [REFERRED TO]
SATPAL SON OF SHRI LAL CHAND SAHARAN BY CASTE SAHARAN VS. ORIENTAL BANK OF COMMERCE [LAWS(RAJ)-2017-2-14] [REFERRED TO]
SUBODH KUMAR AWASTHY VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1994-10-6] [REFERRED TO]
JUDGEMENT_527_TLMPH0_2000 VS. STATE [LAWS(MPH)-2000-10-77] [REFERRED TO]
JAGDISH RAI AND OTHERS VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2011-10-197] [REFERRED TO]
ABHISHEK RISHI VS. STATE OF PUNJAB [LAWS(P&H)-2013-4-90] [REFERRED TO]
ABHISHEK RISHI VS. STATE OF PUNJAB [LAWS(P&H)-2013-4-90] [REFERRED TO]
IN RE : SECTION 6A OF THE CITIZENSHIP ACT 1955 VS. IN RE : SECTION 6A OF THE CITIZENSHIP ACT 1955 [LAWS(SC)-2024-10-32] [REFERRED TO]
PINKI ASATI VS. STATE OF M.P. [LAWS(MPH)-2020-4-12] [REFERRED TO]
HOD SANWATA LEGCHAR SEMLET HOR SAMAJ AND SANSKRITIK SAMITI VS. STATE OF BIHAR [LAWS(PAT)-2004-11-23] [REFERRED TO]
BABURAO RAJARAM SHINDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2002-6-58] [REFERRED TO]
VASANT PANDURANG NARWADE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2001-10-113] [REFERRED TO]
RATAN A LOKHANDE VS. BANK OF MAHARASHTRA [LAWS(BOM)-2001-8-99] [REFERRED TO]
SURESH CHAND GAUTAM VS. STATE OF UTTAR PRADESH [LAWS(SC)-2016-3-35] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. ASHWANI KUMAR [LAWS(SC)-2015-11-32] [REFERRED TO]
RAM SINGH VS. UNION OF INDIA [LAWS(SC)-2015-3-29] [REFERRED TO]
NAIR SERVICE SOCIETY VS. STATE OF KERALA [LAWS(SC)-2007-2-97] [REFERRED TO]
U P POWER CORPORATION LTD VS. RAJESH KUMAR [LAWS(SC)-2012-4-30] [REFERRED TO]
SURINDER SINGH VS. PUNJAB STATE ELECTRICITY BOARD [LAWS(SC)-2014-9-123] [REFERRED TO]
CHAIRMAN & MANAGING DIRECTOR CENTRAL BANK OF INDIA VS. CENTRAL BANK OF INDIA SC/ST EMPLOYEES WELFARE ASSOCIATION [LAWS(SC)-2015-1-15] [REFERRED TO]
K KRISHNA MURTHY VS. UNION OF INDIA [LAWS(SC)-2010-5-34] [REFERRED TO]
PRASAD KURIEN VS. K J AUGUSTIN [LAWS(SC)-2008-2-134] [REFERRED TO]
STATE OF TELANGANA VS. LAKAVATH SANKLAL [LAWS(TLNG)-2022-3-74] [REFERRED TO]
HARPREET KAUR VS. BABA FARID UNIVERSITY OF HEALTH SCIENCES, FARIDKOT [LAWS(P&H)-2007-9-205] [REFERRED]
ROOP SINGH VS. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH [LAWS(P&H)-2007-9-222] [REFERRED]
SANJAY TOMAR VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2017-5-224] [REFERRED TO]
VIKAS YADAV VS. STATE OF HARYANA [LAWS(P&H)-1999-8-53] [REFERRED]
GYAN CHAND VS. STATE OF UTTARAKHAND AND OTHERS [LAWS(UTN)-2019-4-16] [REFERRED TO]
MEENAKSHI SHARMA VS. STATE OF UTTARAKHAND [LAWS(UTN)-2014-12-31] [REFERRED TO]
RAGHUBIR SINGH VS. UNION OF INDIA [LAWS(DLH)-2007-1-138] [REFERRED TO]
NOOPUR CHAWLA & ORS. VS. UNIVERSITY OF DELHI & ORS. [LAWS(DLH)-2011-12-466] [REFERRED TO]
ACHANKUNJU VS. STATE OF KERALA [LAWS(KER)-1995-6-10] [REFERRED TO]
CODAVA NATIONAL COUNCIL VS. CHIEF SECRETARY [LAWS(KAR)-2021-12-8] [REFERRED TO]
NIRAJ UPADHYAYA VS. HIGH COURT OF JUDICATURE AT ALLAHABAD [LAWS(ALL)-2000-5-26] [REFERRED TO]
BALDEV SINGH VS. TAHSILDAR [LAWS(ALL)-2000-8-2] [REFERRED TO]
BANARAS HINDU UNIVERSITY VARANASI VS. ROHINI SINGH [LAWS(ALL)-2000-1-35] [REFERRED TO]
S.A. MIYAJAN VS. UNION OF INDIA [LAWS(MAD)-2014-2-1] [REFERRED TO]
CELEENA VINOD VS. EMPLOYEES STATE INSURANCE CORPORATION [LAWS(KER)-2018-6-303] [REFERRED TO]
THE MANDYA DISTRICT CENTRAL CO VS. THE STATE OF KARNATAKA [LAWS(KAR)-2005-9-107] [REFERRED TO]
SHAILENDRA PATHAK VS. UNION OF INDIA [LAWS(DLH)-2024-1-195] [REFERRED TO]
M P JAYASHANKAR VS. STATE OF KARNATAKA [LAWS(KAR)-1999-5-15] [REFERRED TO]
ATUL AWASTHI VS. U.P. CO-OPERATIVE INSTITUTIONAL SERVICE BOARD [LAWS(ALL)-2012-11-152] [REFERRED TO]
VIDYA RAI VS. STATE OF U P AND 4 ORS [LAWS(ALL)-2013-12-272] [REFERRED]
RAM SINGH VS. STATE OF U P [LAWS(ALL)-2014-12-343] [REFERRED TO]
GOUTAM DAS VS. GARDEN REACH SHIPBUILDERS AND ENGINES LTD. AND OTHER [LAWS(CAL)-1999-9-29] [REFERRED TO]
B VENKATA PRASHANT VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-1998-2-85] [REFERRED TO]
R. ARULANANDAN AND ANR. VS. UNION OF INDIA (UOI) AND ORS. [LAWS(CA)-2007-9-25] [REFERRED TO]
SAYALI NITIN INAMKE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-9-316] [REFERRED TO]
BHIMAPPA JANTAKAL VS. STATE OF KARNATAKA [LAWS(KAR)-2022-5-78] [REFERRED TO]
AKSHATA CHOUGALA VS. STATE OF KARNATAKA [LAWS(KAR)-2023-1-624] [REFERRED TO]
AKSHATA CHOUGALA VS. STATE OF KARNATAKA [LAWS(KAR)-2023-1-624] [REFERRED TO]
ALL INDIA EX-SERVICEMEN BANK EMPLOYEES FEDERATION VS. CHAIRMAN STATE BANK OF INDIA [LAWS(DLH)-2015-5-116] [REFERRED TO]
DIVYANA A. LAHAN VS. STATE OF ASSAM [LAWS(GAU)-2024-10-32] [REFERRED TO]
SHAJUL GEORGE VS. STATE OF GUJARAT [LAWS(GJH)-1996-10-9] [REFERRED TO]
ASHA D BHATT VS. DIRECTOR OF PRIMARY EDUCATION AND 1 [LAWS(GJH)-2003-1-23] [REFERRED]
MOAZZAM ALI VS. STATE OF U P [LAWS(ALL)-2006-8-248] [REFERRED TO]
NEETU DEVI SINGH VS. HIGH COURT OF JUDICATURE AT ALLAHABAD [LAWS(ALL)-2008-1-211] [REFERRED TO]
NARENDRA PRATAP SINGH VS. DIRECTOR GENERAL OF POLICE U P [LAWS(ALL)-2002-5-128] [REFERRED TO]
NARENDRA PRATAP SINGH VS. DIRECTOR GENERAL OF POLICE U P [LAWS(ALL)-2002-5-128] [REFERRED TO]
DHIWAR SAMAJ SAMITI VS. STATE OF U P [LAWS(ALL)-2002-8-143] [REFERRED TO]
ANJU NAGAR VS. CHAIRMAN COUNSELLING BOARD C P M T 2004 [LAWS(ALL)-2005-6-30] [REFERRED TO]
R.B. RAI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2016-4-67] [REFERRED TO]
SYGOL CASTRO VS. STATE OF KERALA [LAWS(KER)-2000-8-13] [REFERRED TO]
SANAL VS. STATE BANK OF INDIA [LAWS(KER)-2006-7-96] [REFERRED TO]
SAMARENDRA MUKHARJEE VS. BIKASH DEB BARMA [LAWS(GAU)-1998-7-20] [REFERRED TO]
RAJKA HAKKULA PORATA SAMITHI VS. A P COMMISSION FOR BACKWORD CLASSES [LAWS(APH)-2009-11-47] [REFERRED TO]
VITHANALA YAGNESH VS. BHARAT PETROLEUM CORPORATION LIMITED [LAWS(APH)-2014-7-40] [REFERRED TO]
S RAMI REDDY VS. VICE CHAIRMAN AND MANAGING DIRECTOR [LAWS(APH)-2003-6-27] [REFERRED TO]
K VIJAYA BHASKER VS. REVENUE DIVISONAL OFFICER WARANGAL [LAWS(APH)-2002-9-23] [REFERRED TO]
T MURLIDHAR VS. STATE OF A P [LAWS(APH)-2004-9-133] [REFERRED TO]
B ARCHANA REDDY VS. STATE OF A P [LAWS(APH)-2005-11-64] [REFERRED TO]
B ARCHANA REDDY VS. STATE OF A P [LAWS(APH)-2005-11-64] [REFERRED TO]
BANUGULA KISHAN VS. MANAGING DIRECTOR AND VICE CHAIRMAN A P STATE AGRO INDUSTRIES DEVLOPMENT CORPORATION LTD [LAWS(APH)-2005-12-20] [REFERRED TO]
Jitesh Kumar Nayak VS. Orissa Public Service Commission [LAWS(ORI)-2009-5-27] [REFERRED TO]
R Ganesan VS. State of Tamil Nadu [LAWS(MAD)-2003-11-163] [REFERRED TO]
N L C CONTRACTORS SANGAM VS. CHAIRMAN CUM MANAGING DIRECTOR NEYVELI LIGNITE CORPORATION [LAWS(MAD)-2003-4-27] [FOLLOWED ON]
PUVVALA SUJATHA MINOR VS. UNION OF INDIA [LAWS(MAD)-1999-9-20] [RELIED ON]
Y BALACHANDRA BABU AND ANOTHER VS. DISTRICT EDUCATIONAL [LAWS(MAD)-2006-7-276] [REFERRED TO]
KHALEEL AHMED K.R. AND OTHERS VS. STATE OF KARNATAKA AND OTHERS [LAWS(KAR)-2016-6-159] [REFERRED TO]
RAMADEVI VS. STATE OF KARNATAKA [LAWS(KAR)-2015-6-262] [REFERRED TO]
PARMAR NILESH RAJENDRAKUMAR VS. STATE OF GUJARAT [LAWS(GJH)-2013-9-321] [REFERRED TO]
SAVLANI SILK MILLS VS. RAJU BUDDHI KASHYAP [LAWS(GJH)-2011-4-279] [REFERRED TO]
ASHISH SHARMA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2003-8-4] [REFERRED TO]
MEENABEN NANJIBHAI CHAUHAN & AND OTHERS VS. CHAIRMAN, GUJARAT STATE PRIMARY EDUCATION SELECTION COMMITTE & OTHERS [LAWS(GJH)-2012-8-381] [REFERRED TO]
RAJENDRA MUNDA AND ORS. VS. STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2016-2-11] [REFERRED TO]
M RAJA MOHAMMED VS. TAMIL NADU PUBLIC SERVICE COMMISSION [LAWS(MAD)-2011-1-235] [REFERRED TO]
SACHIN GOYAL VS. STATE OF U P AND ANOTHER [LAWS(ALL)-2016-9-218] [REFERRED]
NIRMAL TALUKDAR VS. STATE OF ASSAM AND ORS. [LAWS(GAU)-2015-10-107] [REFERRED TO]
SIBANANDA CHOUDHURY VS. STATE OF ASSAM [LAWS(GAU)-2010-6-57] [REFERRED TO]
SANJAY KUMAR KOUL VS. UNION OF INDIA AND OTHERS [LAWS(J&K)-2001-5-34] [REFERRED]
NARESH SINHA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2009-12-19] [REFERRED TO]
DARJI CHIRAG UMESHKUMAR AND ORS. VS. STATE OF GUJARAT AND ORS. [LAWS(GJH)-2016-4-177] [REFERRED TO]
PARMAR NEELABEN RANCHHODBHAI VS. STATE OF GUJARAT & ORS. [LAWS(GJH)-2016-12-49] [REFERRED TO]
GOPINATH GOVINDRAO LATPATE VS. STATE OF MAHARASHTRA [LAWS(BOM)-1993-8-13] [REFERRED TO]
SUDRA PRATAP KARUAN VS. STATE OF ORISSA [LAWS(ORI)-2019-7-90] [REFERRED TO]
JAYASHREE DHAL VS. STATE OF ODISHA [LAWS(ORI)-2022-9-135] [REFERRED TO]
BISHNU PRASADA DASH VS. GOVERNOR, RESERVE BANK OF INDIA AND ORS. [LAWS(ORI)-2016-4-16] [REFERRED TO]
SUBHASHREE JENA VS. STATE OF ODISHA [LAWS(ORI)-2017-6-13] [REFERRED TO]
SEBATI PATRA VS. STATE OF ORISSA AND ORS. [LAWS(ORI)-2015-9-40] [REFERRED TO]
REJIKUMAR AND ORS. VS. U.G.C. AND ORS. [LAWS(KER)-2015-5-111] [REFERRED TO]
K.K. BALAKRISHNAN VS. STATE OF KERALA [LAWS(KER)-2013-9-68] [REFERRED TO]
M.SASIKALA VS. SECRETARY TO GOVERNMENT, COMMISSIONER OF REVENUE ADMINISTRATION [LAWS(MAD)-2022-12-231] [REFERRED TO]
SURESH KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2013-9-78] [REFERRED TO]
ALKA VS. U.T. ADMINISTRATION AND ORS. [LAWS(P&H)-2014-10-39] [REFERRED TO]
ANUPAMA K.P VS. UNIVERSITY OF CALICUT [LAWS(KER)-2023-2-64] [REFERRED TO]
RAJSHRI TIWARI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2005-10-19] [REFERRED TO]
SHIKHA SINGH AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2019-8-368] [REFERRED TO]
BHUVNESH PACHAURI VS. STATE OF U P AND 2 OTHERS [LAWS(ALL)-2016-11-174] [REFERRED TO]
PRIYANKA DUBEY VS. STATE OF U P [LAWS(ALL)-2015-5-403] [REFERRED TO]
KULWANT KUMAR KALSAN AND ORS. VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-4-92] [REFERRED TO]
AVTAR SINGH AND ORS. VS. JASWINDER KAUR [LAWS(P&H)-2015-4-189] [REFERRED TO]
SUKHWINDER SINGH AND ORS. VS. PUNJAB STATE POWER CORPORATION LIMITED AND ORS. [LAWS(P&H)-2015-12-2] [REFERRED TO]
SUNIL KUMAR BANSAL VS. UNION OF INDIA [LAWS(P&H)-2014-5-3] [REFERRED TO]
ANOOP KUMAR NIRANJAN VS. STATE OF U P [LAWS(ALL)-2007-8-118] [REFERRED TO]
DEVENDRA KUMAR SINGH VS. STATE OF U P [LAWS(ALL)-2005-10-180] [REFERRED TO]
ANUP KUMAR DAS VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2018-1-361] [REFERRED TO]
SAMASTA GUJARAT RAJYA MOCHI SAMAJ VS. UNION OF INDIA [LAWS(GJH)-2004-2-51] [REFERRED TO]
RADHESWAR LANGTHASA VS. STATE OF ASSAM [LAWS(GAU)-2024-6-101] [REFERRED TO]
A. S. L. ENTERPRISES LTD. VS. SENIOR JOINT COMMISSIONER, SALES TAX [LAWS(CAL)-2022-3-61] [REFERRED TO]
SAHIM HOSSAIN VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-9-57] [REFERRED TO]
G V JAYACHANDRA CHOWDARY VS. GOVT OF A P [LAWS(APH)-2004-4-45] [REFERRED TO]
ALL INDIA MEDICAL AND ENGINEERING COLLEGES ASSOCIATION VS. PERMANENT COMMITTEE FOR THE CONDUCT OF COMMON [LAWS(MAD)-2004-8-6] [REFERRED TO]
M BHUVANESWARI VS. STATE OF TAMIL NADU [LAWS(MAD)-2006-4-147] [REFERRED TO]
UMA PATTNAIK VS. COMMR SELECTION BOARD S C B MEDICAL COLLEGE [LAWS(ORI)-1993-5-3] [REFERRED TO]
S NAGENDER VS. GOVRNMENT OF A P [LAWS(APH)-2006-4-104] [REFERRED TO]
T MURLIDHAR RAO VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2010-2-53] [REFERRED TO]
R KRISHNAIAH VS. UNION OF INDIA REPRESENTED BY ITS SECRETARY GENERAL ADMINISTRATION DEPARTMENT NEW DELHI [LAWS(APH)-2012-5-1] [REFERRED TO]
PODILI SIVA MURALI VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2021-10-3] [REFERRED TO]
PILLA SUNEETHA VS. ANDHRA PRADESH PUBLIC SERVICE COMMISSION [LAWS(APH)-2021-2-113] [REFERRED TO]
STATE OF ARUNACHAL PRADESH VS. SOILEN PHUKAN [LAWS(GAU)-2005-8-49] [REFERRED TO]
K K RAJESH VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2005-9-10] [REFERRED TO]
STATE OF TRIPURA VS. SUKESH RANJAN BISWAS [LAWS(GAU)-1997-6-6] [REFERRED TO]
QAZI YUSRA ASLAM VS. STATE [LAWS(J&K)-1993-9-6] [REFERRED TO]
SUDERSHAN MEHTA VS. STATE [LAWS(J&K)-1995-3-22] [REFERRED TO]
M.KENDRA DEVI VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2013-1-72] [REFERRED TO]
HASHID MON V VS. COMMISSIONER OF ENTRANCE EXAMINATIONS [LAWS(KER)-2018-8-138] [REFERRED TO]
AYYA VAIKUNDASWAMY MISSION VS. STATE OF KERALA [LAWS(KER)-2020-1-252] [REFERRED TO]
MANOJ KUMAR UPADHYAYA DR VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1999-11-20] [REFERRED TO]
KSHATRADHARI SINGH VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2001-8-65] [REFERRED TO]
K. SHYAMSUNDAR I.R.S. VS. UNION OF INDIA THROUGH SECRETARY [LAWS(BOM)-2014-4-55] [REFERRED TO]
T.R. SWAMY AND OTHERS VS. STATE OF KARNATAKA AND OTHERS [LAWS(KAR)-2010-2-165] [REFERRED TO]
RAVI KUMAR VS. ALL INDIA INSTITUTE OF MEDICAL SCIENCES ALL INDIA INSTITUTE OF MEDICAL SCIENCES (AIIMS) [LAWS(DLH)-2024-2-281] [REFERRED TO]
RAJENDRA SHRIVASHTAVA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-1-23] [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. MANOJ GUPTA [LAWS(DLH)-2010-8-21] [REFERRED TO]
TEJ PAL YADAV VS. UNION OF INDIA [LAWS(DLH)-2010-11-88] [REFERRED TO]
TANVI YADAV VS. UNIVERSITY OF DELHI [LAWS(DLH)-2010-12-61] [REFERRED TO]
RAVINDRA KUMAR SINGH VS. STATE OF U P [LAWS(ALL)-2003-4-216] [REFFERED TO]
GOURAV YADAV AND OTHERS VS. STATE OF M P AND OTHERS [LAWS(MPH)-2018-4-75] [REFERRED TO]
INDIRA VS. STATE OF KERALA [LAWS(KER)-2005-8-90] [REFERRED TO]
ALI VS. SREE SANKARACHARYA UNIVERSITY OF SANSKRIT [LAWS(KER)-2010-3-86] [REFERRED TO]
SHASHI BHUSAN PANDEY VS. U P PUBLIC SERVICE COMMISSION [LAWS(ALL)-2010-7-80] [REFERRED TO]
MUKUND KUMAR SRIVASTAVA VS. STATE OF UP [LAWS(ALL)-2010-10-45] [REFERRED TO]
POLYPLEX CORPORATION LTD. VS. JOINT SECRY [LAWS(ALL)-2014-4-104] [REFERRED TO]
KAVITA SONKAR VS. STATE OF U P [LAWS(ALL)-2014-5-531] [REFERRED TO]
HINDU FRONT FOR JUSTICE AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-12-7] [REFERRED TO]
ASIS KUMAR MAITY VS. STATE OF WEST BENGAL [LAWS(CAL)-1994-12-12] [REFERRED TO]
BISHNU GOPAL LAHA VS. STATE OF WEST BENGAL [LAWS(CAL)-1998-8-37] [REFERRED TO]
DIPAK KUMAR MALLICK VS. UNION OF INDIA [LAWS(CAL)-2010-10-34] [REFERRED TO]
PURNENDU BISWAS VS. STATE OF WEST BENGAL [LAWS(CAL)-2008-5-56] [REFERRED TO]
AMRENDRA KUMAR VS. REGISTRAR GENERAL, DELHI HIGH COURT [LAWS(DLH)-2014-5-416] [REFERRED TO]
ANUSAR GUPTA VS. ALL INDIA INSTITUTE OF MEDICAL SCIENCES [LAWS(DLH)-2013-9-110] [REFERRED TO]
VIVEK BABU PATIL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-9-173] [REFERRED TO]
ANDHRA BANK SCHEDULED TRIBE EMPLOYEES WELFARE ASSON VS. ANDHRA BANK [LAWS(APH)-2001-4-72] [REFERRED TO]
GOVT OF A P VS. P THIRUMALA DEVI [LAWS(APH)-2001-10-212] [REFERRED TO]
VISHWANATH MAHTO VS. STATE OF BIHAR [LAWS(PAT)-1998-3-68] [REFERRED TO]
BRAJESH KUMAR JAIN & OTHERS VS. STATE OF UTTARAKHAND & OTHERS [LAWS(UTN)-2016-8-43] [REFERRED]
HARYANA RAJYA BIJLEE BOARD SE BARKHAST KARAMCHARI AND ORS VS. HARYANA VIDYUT PARSARAN NIGAM LTD AND ORS [LAWS(P&H)-2017-12-260] [REFERRED TO]
VIKRAM PAL VS. STATE OF HARYANA [LAWS(P&H)-2020-5-79] [REFERRED TO]
PAWAN KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2021-3-143] [REFERRED TO]
STATE OF TAMIL NADU; INSPECTOR GENERAL OF REGISTRATION VS. T DHANRAJU [LAWS(MAD)-2016-6-350] [REFERRED]
FEDERATION OF THE CATHOLIC FAITHFUL VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2014-1-259] [REFERRED TO]
STATE OF GUJARAT VS. KATUBEN TAPUBHAI [LAWS(GJH)-2010-3-17] [REFERRED TO]
JHARKHAND STAFF SELECTION COMMISSION, VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-1-121] [REFERRED TO]
MADHUSUDAN VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-6-49] [REFERRED TO]
ALL INDIA UNION BANK OF INDIA VS. CHAIRMAN CUM MANAGING DIRECTOR UNION BANK OF INDIA [LAWS(MAD)-2009-12-11] [REFERRED TO]
MUKESH KUMAR VS. STATE OF UTTARAKHAND [LAWS(SC)-2020-2-12] [REFERRED TO]
JARNAIL SINGH VS. LACHHMI NARAIN GUPTA [LAWS(SC)-2022-1-92] [REFERRED TO]
SUDHANSHU MOSES VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2015-9-46] [REFERRED TO]
ARUN KUMAR MAHTO VS. THE STATE OF BIHAR & ORS [LAWS(PAT)-2016-9-14] [REFERRED TO]
ANAMIKA KUMARI VS. STATE OF BIHAR [LAWS(PAT)-2014-8-30] [REFERRED TO]
S R BOMMAI VS. UNION OF INDIA [LAWS(SC)-1994-3-1] [RELIED ON]
UNION OF INDIA VS. VIRPAL SINGH CHAUHAN [LAWS(SC)-1995-10-48] [RELIED ON]
STATE OF RAJASTHAN VS. FATEH CHAND SONI [LAWS(SC)-1995-12-78] [REFERRED TO]
R K SABHARWAL VS. STATE OF PUNJAB [LAWS(SC)-1995-2-122] [DISTINGUISHED]
DR. N. KARTHIKEYAN VS. STATE OF TAMIL NADU [LAWS(SC)-2022-3-51] [REFERRED TO]
BHARAT SANCHAR NIGAM LIMITED VS. SANDEEP CHOUDHARY [LAWS(SC)-2022-4-90] [REFERRED TO]
AMRIT YADAV VS. STATE OF JHARKHAND [LAWS(SC)-2025-2-21] [REFERRED TO]
STATE OF TAMIL NADU VS. GOVERNOR OF TAMIL NADU [LAWS(SC)-2025-4-57] [REFERRED TO]
KUSUM GURUNG VS. STATE OF SIKKIM [LAWS(SIK)-2013-6-2] [REFERRED TO]
RESERVE BANK OF INDIA VS. A.K. NAIR [LAWS(SC)-2023-7-97] [REFERRED TO]
DHARAMVEER THOLIA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2000-8-12] [REFERRED TO]
HARSH KIRAN BUBBER VS. STATE OF RAJASTHAN [LAWS(RAJ)-2011-5-94] [REFERRED TO]
MANGLA RAM BISHNOI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2010-6-9] [REFERRED TO]
PUSHPA KOCHAR VS. RAJ HIGH COURT [LAWS(RAJ)-2001-7-52] [REFERRED TO]
JAFER AHMED VS. J N V UNIVERSITY JODHPUR [LAWS(RAJ)-2003-11-9] [REFERRED TO]
NARESH SHARMA VS. RPSC AJMER [LAWS(RAJ)-2005-9-26] [REFERRED TO]
MOHINDER SINGH AND OTHERS VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-1997-12-124] [REFERRED TO]
MEINAM SUJATA DEVI VS. STATE OF MANIPUR [LAWS(MANIP)-2021-8-8] [REFERRED TO]
DHARM PAL YADAV VS. UNIVERSITY OF RAJASTHAN & ANR. [LAWS(RAJ)-2015-4-357] [REFERRED TO]
KARMENDRA SINGH KUSHWAHA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-6-126] [REFERRED TO]
JAYANTA CHAKRABORTY AND ORS. VS. THE STATE OF TRIPURA AND ORS. [LAWS(TRIP)-2015-4-5] [REFERRED TO]
SIDDARTH SAINI VS. STATE OF HARYANA [LAWS(SC)-2000-9-36] [REFERRED TO]
A P PUBLIC SERVICE COMMISSION VS. BALOJI BADHAVATH [LAWS(SC)-2009-4-100] [REFERRED TO]
STATE OF U P VS. BHARAT SINGH [LAWS(SC)-2011-3-44] [REFERRED TO]
SURAJ BHAN MEENA VS. STATE OF RAJASTHAN [LAWS(SC)-2010-12-16] [REFERRED TO]
STATE OF U P VS. SANGAM NATH PANDEY [LAWS(SC)-2010-12-61] [REFERRED TO]
PRAMATI EDUCATIONAL & CULTURAL TRUST VS. UNION OF INDIA [LAWS(SC)-2014-5-7] [REFERRED TO]
Y. NAJITHAMOL & ORS. VS. SOUMYA S.D. & ORS. [LAWS(SC)-2016-8-23] [REFERRED TO]
SUHAS S O ANANTRAO DASHRATHE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2001-10-29] [REFERRED TO]
SANGRAM SINGH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2003-10-65] [REFERRED TO]
PARUL JHUNJHUNWALA VS. UNIVERSITY OF DELHI [LAWS(DLH)-2003-8-36] [REFERRED]
NEW ENGLISH HIGH SCHOOL ASSOCIATION NAGPUR VS. BALDEV FAKIRA ADE [LAWS(BOM)-2006-11-202] [REFERRED TO]
SHAMRAO SHRIPAT TAMGADE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-9-78] [REFERRED TO]
SHARAD VAMAN PARSEKAR, VAMAN PARSEKAR VS. COMMISSIONER, THE GOA [LAWS(BOM)-2007-12-152] [REFERRED]
GUJARAT PUBLIC SERVICE COMMISSION VS. NIKETA BABULAL CHAUDHARI [LAWS(GJH)-2021-3-260] [REFERRED TO]
TELECOM DISTRICT MANAGER VS. KESHAB DEB [LAWS(SC)-2008-5-124] [REFERRED TO]
RAMESHBHAI DABHAI NAIKA VS. STATE OF GUJARAT [LAWS(SC)-2012-1-32] [REFERRED TO]
SALAUDDIN AHMED VS. SAMTA ANDOLAN [LAWS(SC)-2012-8-48] [REFERRED TO]
UNION OF INDIA VS. SATYA PRAKASH [LAWS(SC)-2006-4-16] [REFERRED TO]
UNION OF INDIA VS. RAKESH KUMAR [LAWS(SC)-2010-1-16] [REFERRED TO]
MOHAMMAD AZAD VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-2-40] [REFERRED TO]
SACHIN PATHAK VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-8-38] [REFERRED TO]
OM RATHOD VS. DIRECTOR GENERAL OF HEALTH SERVICES [LAWS(SC)-2024-10-65] [REFERRED TO]
RAMNARESH @ RINKU KUSHWAH VS. STATE OF MADHYA PRADESH [LAWS(SC)-2024-8-43] [REFERRED TO]
DEVIDAS RAMACHANDRA TULJAPURKAR VS. STATE OF MAHARASHTRA AND ORS. [LAWS(SC)-2015-5-76] [REFERRED TO]
SANDEEP AND ORS. VS. UNION OF INDIA (UOI) AND ORS. [LAWS(SC)-2015-10-94] [REFERRED TO]
VISHNU SHIVRAM MEHERE VS. CITY OF AKOLA MUNICIPAL CORPN [LAWS(BOM)-2003-12-88] [REFERRED TO]
SHAKER UL-KAREEM DR M A KAREEM VS. STATE OF MAHARASHTRA [LAWS(BOM)-2003-6-183] [REFERRED]
TULSIRAM JATAV VS. UNION OF INDIA [LAWS(MPH)-1999-12-53] [REFERRED TO]
RAJESH KUMAR BADHAN VS. STATE OF PUNJAB [LAWS(P&H)-2009-11-97] [REFERRED TO]
DHANRAJ & OTHERS VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-4-364] [REFERRED]
NEELAM SHARMA AND ORS. VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2015-7-22] [REFERRED TO]
MANOJ KUMAR TUNGARIYA VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2015-12-67] [REFERRED TO]
JOHN HAUZEL VS. STATE OF MANIPUR [LAWS(MANIP)-2022-10-9] [REFERRED TO]
MANOHAR LAL VS. H.P. VIDHAN SABHA AND OTHERS [LAWS(HPH)-2017-1-2] [REFERRED TO]
C K ANTONY P T JOSEPH V S THOMAS VS. B MURALEEDHARAN:C BALACHANDRAN NAIR:B MURALEEDHARAN [LAWS(SC)-1998-9-128] [REFERRED TO]
B P YADAV VS. RATNESHWAR PRASAD SINGH [LAWS(SC)-1996-3-112] [REFERRED TO]
STATE OF PUNJAB VS. G S GILL [LAWS(SC)-1997-4-35] [REFERRED]
G R CHAVAN VS. STATE OF MAHARASHTRA [LAWS(SC)-1998-1-79] [APPLIED]
PRAVAKAR MALLICK AND ANOTHER VS. STATE OF ORISSA [LAWS(SC)-2020-4-18] [REFERRED TO]
KANTARU RAJEEVARU VS. INDIAN YOUNG LAWYERS ASSOCIATION [LAWS(SC)-2020-5-29] [REFERRED TO]
STATE OF MANIPUR VS. SURJAKUMAR OKRAM [LAWS(SC)-2022-2-4] [REFERRED TO]
JARNAIL SINGH & OTHERS VS. LACHHMI NARAIN GUPTA & OTHERS [LAWS(SC)-2018-9-76] [REFERRED TO]
MEETA SAHAI VS. STATE OF BIHAR [LAWS(SC)-2019-12-56] [REFERRED TO]
NARPAT DAN VS. RAJASTHAN STATE ROAD TRANSPORT CORPORATION [LAWS(RAJ)-2011-5-91] [REFERRED TO]
SANGEETA YADAV VS. STATE OF RAJASTHAN [LAWS(RAJ)-2012-12-114] [REFERRED TO]
KAVITA CHOUDHARY VS. STATE OF RAJASTHAN [LAWS(RAJ)-2006-9-35] [REFERRED TO]
P. RAJENDRAN VS. GOVERNMENT OF PUDUCHERRY [LAWS(MAD)-2019-8-120] [REFERRED TO]
STATE OF ODISHA AND ANOTHER VS. RABINARAYAN NAYAK AND OTHERS [LAWS(ORI)-2017-1-137] [REFERRED TO]
MANOHARAN T B VS. GOVERNMENT OF INDIA [LAWS(KER)-2013-3-190] [REFERRED TO]
VIKRAM TRISAL VS. UNION OF INDIA [LAWS(J&K)-1998-2-23] [REFERRED TO]
FAROOQ AHMAD MIR VS. STATE [LAWS(J&K)-2001-5-13] [REFERRED TO]
K VENKATESH VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2009-10-42] [REFERRED TO]
BHOGESWAR SAIKIA VS. STATE OF ASSAM [LAWS(GAU)-2010-5-23] [REFERRED TO]
SURESH SINGH VS. STATE OF TRIPURA [LAWS(GAU)-1995-8-5] [REFERRED TO]
RAJKUMAR MANTA VS. STATE OF ASSAM [LAWS(GAU)-2005-6-17] [REFERRED TO]
SANGITA TANTI VS. UNION OF INDIA [LAWS(TRIP)-2022-8-25] [REFERRED TO]
ANSHIKA GOYAL VS. STATE OF PUNJAB [LAWS(P&H)-2019-8-70] [REFERRED TO]
K.SANJEEVA REDDY VS. STATE OF TELANGANA [LAWS(TLNG)-2022-11-102] [REFERRED TO]
MAHENDERNATH CHADIPAKA VS. STATE OF TELANGANA [LAWS(TLNG)-2024-12-13] [REFERRED TO]
ASHOK KUMAR VS. STATE OF BIHAR [LAWS(PAT)-1997-2-40] [REFERRED TO]
RAMESH CHANDRA VERMA VS. STATE OF UTTARAKHAND & OTHERS [LAWS(UTN)-2017-12-27] [REFERRED TO]
VINOD SINGH JEENA VS. STATE OF UTTARAKHAND [LAWS(UTN)-2023-12-1] [REFERRED TO]
KISHORI DAS, SON OF LATE BHUKHNU DAS, RESIDENT OF EAST LOHANIPUR, P.S. VS. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY GOVT. OF BIHAR, PATNA [LAWS(PAT)-2017-2-4] [REFERRED TO]
ABDUL AZEEZ ASAD VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2005-4-5] [REFERRED TO]
MD ABDUL AZEEZ ASAD VS. STATE OF A P [LAWS(APH)-2005-4-34] [REFERRED TO]
T SHAMBHOJI RAO VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2006-4-91] [REFERRED TO]
EBENEZER TEACHER TRAINING INSTITUTE VS. STATE OF TAMIL NADU [LAWS(MAD)-2008-1-262] [REFERRED TO]
DR. OM PRAKASH GUPTA AND ORS. VS. THE STATE BIHAR AND ORS. [LAWS(PAT)-2013-4-110] [REFERRED TO]
MOSRAT ZIYA TARA VS. STATE OF JHARKHAND [LAWS(JHAR)-2016-7-29] [REFERRED TO]
MUDITA BAJPAI VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2023-7-104] [REFERRED TO]
VYAS PRAKASHKUMAR GUNVANTBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2012-12-211] [REFERRED TO]
KAMLESH RANI VS. STATE OF PUNJAB [LAWS(P&H)-2017-10-12] [REFERRED TO]
GENDA LAL VS. STATE OF U P AND 3 ORS [LAWS(ALL)-2016-9-45] [REFERRED]
VIJETA BHADANA VS. U P POLICE SERVICE COMMISSION ALLAHABAD AND ANOTHER [LAWS(ALL)-2016-5-579] [REFERRED]
ABHISHEK KUMAR SINGH VS. STATE OF U.P. [LAWS(ALL)-2016-8-67] [REFERRED TO]
KANPUR NAGAR NIGAM VS. U P STATE PUBLIC SERVICES TRIBUNAL LKO [LAWS(ALL)-2016-4-247] [REFERRED]
PANDYA JASWANTRAY KALYANBHAI VS. STATE OF GUJRAT [LAWS(GJH)-2008-2-130] [REFERRED TO]
PATEL SUNILKUMAR MANUBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2008-2-206] [REFERRED TO]
KHUSBOO NAGINBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2008-9-127] [REFERRED TO]
BINDRESH SINGH VS. STATE OF U.P. [LAWS(ALL)-2020-12-92] [REFERRED TO]
PHOOLA BAI VS. STATE OF M P [LAWS(MPH)-2009-1-85] [REFERRED TO]
INDIAN OIL CORPORATION LTD VS. KERALA STATE ROAD TRANSPORT CORPORATION [LAWS(KER)-2022-5-34] [REFERRED TO]
K. J. VARGHESE VS. STATE OF KERALA [LAWS(KER)-2022-8-371] [REFERRED TO]
BRAHAM DUTT VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2013-9-539] [REFERRED TO]
SHEKHAR SINGH CHAUHAN VS. STATE OF MP [LAWS(MPH)-2013-7-12] [REFERRED TO]
JOGINDER SINGH VS. STATE OF HARYANA [LAWS(P&H)-2014-2-544] [REFERRED TO]
S. SANTOSH KUMAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2024-4-49] [REFERRED TO]
PRIYA AGRAWAL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-2-29] [REFERRED TO]
VED PRAKASH SINGH THAKUR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-2-153] [REFERRED TO]
DWARIKA PRASAD PATEL AND ORS. VS. STATE OF CHHATTISGARH AND ORS. [LAWS(CHH)-2016-1-4] [REFERRED TO]
GURU GHASIDAS SAHITYA AVAM SANSKRITI ACADEMY VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-9-64] [REFERRED TO]
V.VENKATRAMAN VS. UNION OF INDIA [LAWS(GJH)-2016-11-3] [REFERRED TO]
GANESH S O KISHANRAO LANDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-1993-1-50] [REFERRED TO]
SANTOSH PANDURANG LOKHANDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-10-116] [REFERRED TO]
Subramanian Swamy VS. State of Tamil Nadu [LAWS(MAD)-2003-11-94] [REFERRED TO]
S MUTHU SENTHIL VS. STATE OF TAMIL NADU [LAWS(MAD)-2002-2-39] [REFERED TO]
LAGNAJIT RAY VS. STATE OF ORISSA [LAWS(ORI)-2010-12-27] [REFERRED TO]
M SANKAR S O A MENON VS. BHARAT HEAVY [LAWS(MAD)-2006-10-247] [REFERRED TO]
RAFIA SHAHEEN VS. STATE [LAWS(KAR)-1994-3-14] [REFERRED TO]
N M PRASAD VS. DIRECTOR SRI JAYADEVA INSTITUTE OF CARDIOLOGY [LAWS(KAR)-1994-3-16] [REFERRED TO]
SHRADDHA PAL VS. JAWAHARLAL NEHRU UNIVERSITY [LAWS(DLH)-2025-2-40] [REFERRED TO]
PRATEEK KUMAR SINGH VS. FOOD CORPORATION OF INDIA [LAWS(DLH)-2021-8-140] [REFERRED TO]
PRADEEP SHINDE VS. JAWAHARLAL NEHRU UNIVERSITY [LAWS(DLH)-2020-11-182] [REFERRED TO]
MANISH SHARMA VS. LT GOVERNOR [LAWS(DLH)-2019-8-185] [REFERRED TO]
TANYA SINGH & ORS VS. UNIVERSITY OF DELHI & ORS [LAWS(DLH)-2019-8-291] [REFERRED TO]
D VASANTHA KAMALA VS. STATE OF KARNATAKA [LAWS(KAR)-2006-11-34] [REFERRED TO]
SECRETARY STATE OF KARNATAKA VS. NAGAVENI M C [LAWS(KAR)-2007-6-34] [REFERRED TO]
SANGAPPA VS. POST MASTER GENERAL [LAWS(KAR)-2009-6-82] [REFERRED TO]
THE TAMIL NADU PUBLIC SERVICE COMMISSION, REP. BY ITS SECRETARY, GOVERNMENT ESTATE, CHENNAI. VS. R. MANIKANDAN AND ANOTHER [LAWS(MAD)-2011-8-611] [REFERRED TO]
CELEENA VINOD VS. EMPLOYEES STATE INSURANCE CORPORATION [LAWS(KER)-2018-5-328] [REFERRED TO]
K.S. ANOOP DAS VS. STATE OF KERALA [LAWS(KER)-2019-11-433] [REFERRED TO]
LAL BAHADUR SON OF RAJ BALI VS. STATE OF U P THROUGH SECRETARY, DEPARTMENT OF REVENUE, GOVT OF U P; CONSOLIDATION COMMISSIONER AND SETTLEMENT OFFICER (CONSOLIDATION) [LAWS(ALL)-2007-3-399] [REFERRED]
M. KENDRA DEVI VS. THE GOVERNMENT OF TAMILNADU, REP. BY ITS SECRETARY, LABOUR AND EMPLOYMENT DEPARTMENT, FORT ST. GEORGE, CHENNAI AND ORS. [LAWS(MAD)-2013-1-574] [REFERRED TO]
S. MANOHARAN VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2014-1-82] [REFERRED TO]
CHANNALA RAMACHANDRA RAO VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2000-2-74] [REFERRED TO]
CH CHINNAIAH VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-1999-7-3] [REFERRED TO]
DRISHTI ADVENTURES SPORTS PRIVATE LTD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-12-95] [REFERRED TO]
VALSAMMA PAUL VS. RANI GEORGE [LAWS(KER)-1995-1-12] [REFERRED TO]
V.B. KANTHI VS. THE CHIEF JUSTICE AND ORS. [LAWS(KER)-1993-12-35] [REFERRED TO]
ALI VS. SREE SANKARACHARYA UNIVERSITY OF SANSKRIT [LAWS(KER)-2009-7-107] [REFERRED TO]
ANDHRA PRADESH STATE BACKWARD CLASS WELFARE ASSOCIATION REGISTERED AND VS. STATE OF ANDHRA PRADESH BACKWARD CLASSES WELFARE P 2 DEPARTMENT [LAWS(APH)-1995-4-15] [REFERRED TO]
A V V SATYANARAYANA MURTHY VS. A P STATE CO OP BANK LTD [LAWS(APH)-1994-1-19] [REFERRED TO]
S K SACHDEVAS VS. UNION OF INDIA [LAWS(DLH)-2011-10-160] [REFERRED TO]
DHIRENDRA ARJUNBHAI DAFDA VS. GUJARAT HIGH COURT [LAWS(GJH)-2022-3-30] [REFERRED TO]
RAJINDER SINGH RANA VS. UOI [LAWS(DLH)-2010-9-41] [REFERRED TO]
THE SECRETARY M/O. PERSONAL, PUBLIC GRIEVANCES AND PENSIONS VS. TANU KASHYAP [LAWS(DLH)-2007-10-335] [REFERRED TO]
STATE OF UTTAR PRADESH VS. PUTTI LAL [LAWS(ALL)-1997-12-85] [REFERRED TO]
SHASHI KANT RAI VS. STATE OF U P [LAWS(ALL)-1998-5-2] [REFERRED TO]
SHRI SHARDA BHAVAN EDUCATION SOCIETY VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-7-195] [REFERRED TO]
SHIV RAJ SINGH YADAV VS. STATE OF U P [LAWS(ALL)-2011-5-134] [REFERRED TO]
ASIS MAITY VS. STATE OF WEST BENGAL [LAWS(CAL)-1994-6-4] [REFERRED TO]
SANDEEP & ORS VS. STATE & OTHERS [LAWS(DLH)-2015-2-640] [REFERRED]
MS JYOTI YADAV VS. GNCTD AND ANR [LAWS(DLH)-2012-2-7] [REFERRED TO]
CHANDER KUMAR VS. STATE OF HARYANA [LAWS(P&H)-1996-2-154] [REFERRED TO]
NATIONAL FEDERATION OF S B I VS. UNION OF INDIA [LAWS(SC)-1995-3-133] [LIMITED <SI1>SERVICE LAW - PETITION FILED BY PETITIONERS AGAINST RESPONDENT FOR (A) TO IMPLEMENT THE]
SWATI VS. DAMODAR ANANT KARANDIKAR [LAWS(SC)-1996-5-32] [REFERRED TO]
MAMRAJ SHARMA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2008-4-196] [REFERRED]
RENU SHARMA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2001-2-82] [REFERRED TO]
KANARAM YADAV VS. R P S C [LAWS(RAJ)-2000-7-41] [REFERRED TO]
BAJRANG LAL SHARMA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2009-7-163] [REFERRED]
JITENDRA SINGH RAWAT VS. STATE OF RAJASTHAN [LAWS(RAJ)-2006-8-95] [REFERRED TO]
NIRUPMA CHAUHAN (DR.) AND ANR. VS. THE RAJASTHAN UNIVERSITY OF HEALTH SCIENCE AND ORS. [LAWS(RAJ)-2007-5-112] [REFERRED TO]
SAKSHI ARHA VS. RAJASTHAN HIGH COURT [LAWS(SC)-2025-4-43] [REFERRED TO]
STATE OF PUNJAB VS. DAVINDER SINGH [LAWS(SC)-2024-8-8] [REFERRED TO]
REKHA SHARMA VS. RAJASTHAN HIGH COURT, JODHPUR [LAWS(SC)-2024-8-47] [REFERRED TO]
MEGHA SHETTY VS. STATE OF RAJASTHAN [LAWS(RAJ)-2013-7-73] [REFERRED TO]
BINA DEVI SHARMA VS. STATE OF SIKKIM [LAWS(SIK)-2010-9-13] [REFERRED TO]
BINA DEVI SHARMA VS. STATE OF SIKKIM [LAWS(SIK)-2010-9-13] [REFERRED TO]
GULSHAN PRAKASH VS. STATE OF HARYANA [LAWS(SC)-2009-12-63] [REFERRED TO]
NAIR SERVICE SOCIETY VS. DISTRICT OFFICER KERALA PUBLIC SERVICE COMMISSION [LAWS(SC)-2003-11-57] [REFERRED TO]
E V CHINNAIAH VS. STATE OF A P [LAWS(SC)-2004-11-82] [REFERRED TO]
VIJAY KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2001-2-2] [REFERRED TO]
RAJ KUMAR MAHTO VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-12-117] [REFERRED TO]
THE CONTROLLER OF EXAMINATION, BIHAR COMBINED ENTRANCE COMPETITIVE EXAMINATION VS. NIDHI SINHA [LAWS(PAT)-2016-6-74] [REFERRED TO]
ABHIRAM SINGH VS. C.D. COMMACHEN (DEAD) BY LRS. & ORS. [LAWS(SC)-2017-1-9] [REFERRED TO]
DEGA VENKATA HARSHA VARDHAN & ORS. VS. AKULA VENTAKA HARSHAVARDHAN & ORS. [LAWS(SC)-2018-8-123] [REFERRED TO]
DR.PRERIT SHARMA VS. DR.BILU B.S. [LAWS(SC)-2020-11-37] [REFERRED TO]
CHEBROLU LEELA PRASAD RAO AND OTHERS VS. STATE OF A.P. AND OTHERS [LAWS(SC)-2020-4-24] [REFERRED TO]
MANISH KUMAR VS. UNION OF INDIA [LAWS(SC)-2021-1-34] [REFERRED TO]
STATE OF TAMIL NADU VS. K. SHOBANA [LAWS(SC)-2021-3-19] [REFERRED TO]
TRIMURTHI FRAGRANCES (P) LTD VS. GOVERNMENT OF N.C.T. OF DELHI [LAWS(SC)-2022-9-91] [REFERRED TO]
STATE OF PUNJAB VS. ANSHIKA GOYAL [LAWS(SC)-2022-1-79] [REFERRED TO]
SAKSHI ARHA VS. RAJASTHAN HIGH COURT [LAWS(SC)-2023-5-89] [REFERRED TO]
RAJESH SHEKHU VS. STATE OF HARYANA [LAWS(P&H)-2011-9-150] [REFERRED TO]
PEARL SIDHU AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2013-4-221] [REFERRED TO]
KAILASHI DEVI AND ORS. VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2015-5-46] [REFERRED TO]
RAJAT YADAV VS. RAJASTHAN HIGH COURT [LAWS(RAJ)-2023-9-44] [REFERRED TO]
THE PONDICHERRY UNIVERSITY, REPRESENTED BY ITS REGISTRAR VS. A. RIZWANA BEGUM [LAWS(MAD)-2017-1-285] [REFERRED TO]
GURPREET SINGH AND ORS. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2020-12-59] [REFERRED TO]
RASHMI SHANTINATH CHOUGULE VS. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD [LAWS(BOM)-2007-3-105] [REFERRED TO]
RAVI KUMAR ARORA VS. UNION OF INDIA [LAWS(DLH)-2004-4-2] [REFERRED TO]
CHANDER VIJAY VS. UNION OF INDIA [LAWS(DLH)-2004-7-34] [REFERRED TO]
SURENDRA S O HANMANLOO GANDAM VS. STATE OF MAHARASHTRA [LAWS(BOM)-2005-9-77] [REFERRED TO]
JITENDRA KUMAR SINGH VS. STATE OF U P [LAWS(SC)-2010-1-5] [REFERRED TO]
VIJAYLAKSHMI VS. STATE OF H.P. [LAWS(HPH)-2017-11-9] [REFERRED TO]
K THIRUMALAINAMBI VS. UNION MINISTRY FOR SOCIAL WELFARE SASTHRI BHAVAN NEW DELHI [LAWS(MAD)-1994-8-81] [REFERRED TO]
MO KANDASWAMI SINGH AND VS. STATE OF TAMIL NADU [LAWS(MAD)-1993-7-7] [REFERRED TO]
PRASHANT SHARMA VS. HIMACHAL PRADESH ROAD TRANSPORT CORP [LAWS(HPH)-2024-4-122] [REFERRED TO]
ASHOK KUMAR TRIPATHI VS. UNION OF INDIA [LAWS(MPH)-1999-12-20] [REFERRED TO]
NEELAM RANI VS. STATE OF PUNJAB [LAWS(P&H)-2010-1-499] [REFERRED TO]
NEELAM RANI VS. STATE OF PUNJAB [LAWS(P&H)-2010-1-499] [REFERRED TO]
STATE OF KARNATAKA VS. VARADASHANKAR CHINNAPPA JAVALGI [LAWS(KAR)-1996-3-62] [FOLLOWED ON]
T R RANGAHANUMAIAH VS. STATE OF KARNATAKA [LAWS(KAR)-2007-4-49] [REFERRED TO]
SYAM NATH S. VS. UNION OF INDIA [LAWS(KER)-2020-7-148] [REFERRED TO]
MANAVAIKYAVEDHI VS. UNION OF INDIA [LAWS(KER)-2020-9-11] [REFERRED TO]
MANAVAIKYAVEDHI VS. UNION OF INDIA [LAWS(KER)-2020-9-11] [REFERRED TO]
ANOOP DAS VS. STATE OF KERALA [LAWS(KER)-2019-11-234] [REFERRED TO]
MAYA M KARL VS. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT, HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM [LAWS(KER)-2019-8-125] [REFERRED TO]
ILIYAS AMIR MANIYAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-8-191] [REFERRED TO]
RASHMI PAL VS. STATE OF U.P. [LAWS(ALL)-2000-10-91] [REFERRED TO]
ER K P TRIPATHI VS. STATE OF U P [LAWS(ALL)-1995-5-60] [REFERRED TO]
BHARAT SHIKSHAN SANSTHA VS. THE STATE OF MAHARASHTRA AND ORS. [LAWS(BOM)-2015-9-23] [REFERRED TO]
K. SHYAMSUNDAR I.R.S. WORKING AS COMMISSIONER OF CENTRAL EXCISE VS. UNION OF INDIA THROUGH SECRETARY & ORS. [LAWS(BOM)-2014-4-308] [REFERRED TO]
SANJIV GAJANAN PUNALEKAR VS. UNION OF INDIA MINISTRY OF MINORITY AFFAIRS THROUGH DEPARTMENT OF LAW AYAKAR BHAVAN MUMBAI [LAWS(BOM)-2011-6-96] [REFERRED TO]
P A HARIDASAN VS. STATE OF KERALA [LAWS(KER)-2000-4-9] [REFERRED]
HINDU NADAR CORPORATION VS. STATE OF KERALA [LAWS(KER)-2000-8-22] [REFERRED TO]
VISHWANATH H. M. VS. GOVERNMENT OF KARNATAKA DEPARTMENT OF PARLIAMENTARY AFFAIRS VIDHANA SOUDHA [LAWS(KAR)-2019-12-252] [REFERRED TO]
RESHMA C B VS. KERALA PUBLIC SERVICE COMMISSION [LAWS(KER)-2008-5-5] [REFERRED TO]
RANJITH VS. HIGH COURT OF KERALA [LAWS(KER)-2009-5-150] [REFERRED TO]
PRAVEEN KUMAR VS. STATE OF U P [LAWS(ALL)-2003-9-229] [REFERRED TO]
ANIL KUMAR AGARWAL VS. STATE OF U P [LAWS(ALL)-2002-10-12] [REFERRED TO]
DISTRICT INSPECTOR OF SCHOOLS ACCOUNTS OFFICER AND COMMITTEE OF MANAGEMENT VS. NARESH CHANDRA [LAWS(ALL)-2006-2-19] [REFERRED TO]
SHAILENDRA KUMAR SINGH VS. STATE OF U P [LAWS(ALL)-2008-12-241] [REFERRED TO]
RAJPAL SINGH VS. HONBLE DELHI HIGH COURT [LAWS(DLH)-2007-7-378] [REFERRED]
MS. PUSHPA VS. GOVERNMENT, NCT OF DELHI AND ORS. [LAWS(DLH)-2009-2-278] [REFERRED TO]
UNION OF INDIA VS. JAGMOHAN SINGH [LAWS(DLH)-2007-12-126] [REFERRED TO]
MOHD ASIPH SHAHID ALI VS. UNIVERSITY OF DELHI [LAWS(DLH)-2019-12-117] [REFERRED TO]
COURT ON ITS OWN MOTION VS. UNION OF INDIA & ORS. [LAWS(DLH)-2017-8-56] [REFERRED TO]
NAVEEN DAHIYA VS. GNCT OF DELHI AND ORS. [LAWS(DLH)-2015-2-185] [REFERRED TO]
SADANDND RAO V VS. SECRETARY TO GOVERNMENT A P H M and F W DEPT [LAWS(APH)-1994-12-48] [REFERRED TO]
J B RAJU VS. GOVERNMENT OF ANDHRA PRADESH EDUCATION DEPARTMENT HYD [LAWS(APH)-1997-1-50] [REFERRED TO]
SANJAY M PEERAPUR VS. UNION OF INDIA [LAWS(KAR)-2024-1-41] [REFERRED TO]
UNION OF INDIA VS. PANKAJ KUMAR SRIVASTAVA [LAWS(DLH)-2013-10-100] [REFERRED TO]
A K GAUTAM VS. UOI [LAWS(DLH)-2012-5-113] [REFERRED TO]
Peerless General Finance and Investment Co LTD VS. Reserve Bank of India [LAWS(CAL)-1995-5-32] [REFERRED TO]
COMMITTEE OF MANAGEMENT HAR GOVIND KANYA JUNIOR HIGH SCHOOL KHAIR ALIGARH VS. STATE OF U P [LAWS(ALL)-2014-5-267] [REFERRED TO]
RAM NARESH VS. STATE OF U.P. [LAWS(ALL)-2013-10-51] [REFERRED TO]
SUGHAR SINGH VS. STATE OF U P AND OTHERS [LAWS(ALL)-2013-10-330] [REFERRED]
SUNAIANA TRIPATHI VS. STATE OF U P [LAWS(ALL)-2012-1-124] [REFERRED TO]
Sunaiana Tripathi (ROLL NO.26114) VS. State of U.P.and Others [LAWS(ALL)-2012-1-292] [REFERRED TO]
SUBESHA DEVI AND ORS. VS. STATE OF J&K AND ORS. [LAWS(J&K)-2014-12-47] [REFERRED TO]
RAJESH MOTIBHAI DESAI VS. STATE OF GUJARAT [LAWS(GJH)-2015-7-100] [REFERRED TO]
LEKHABAHEN KANAIYALAL MODI & 1 VS. STATE OF GUJARAT & 89 [LAWS(GJH)-2015-8-93] [REFERRED TO]
MRUTUNJAYA NAYAK VS. STATE OF ORISSA [LAWS(ORI)-2008-7-79] [REFERRED TO]
DULAL CHANDRA SARKAR AND ORS. VS. THE STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2015-4-2] [REFERRED TO]
A P STATE FISHERMEN DEVELOPMENT AND WELFARE ASSOCIATION VS. DISTRICT COLLECTOR VISAKHAPATNAM [LAWS(APH)-2009-12-30] [REFERRED TO]
R MADHUSUDHANA RAO VS. H SHIVARAM [LAWS(APH)-2012-2-36] [RELIED ON]
V. RAJA SEKHAR VS. N. UGRAPPA [LAWS(APH)-2016-4-48] [REFERRED TO]
SONAPALA BALARAJU AND ORS. VS. STATE OF TELANGANA AND ORS. [LAWS(APH)-2015-9-3] [REFERRED TO]
MANDLEM SHAIK SANIYA AZRA VS. STATE OF A.P. [LAWS(APH)-2024-11-54] [REFERRED TO]
Y D SHUKLA VS. HIGH COURT OF JUDICATURE OF M P AT JABALPUR [LAWS(MPH)-2008-4-13] [REFERRED TO]
Jai Prakash Keswani VS. State of M.P. [LAWS(MPH)-2005-7-124] [REFERRED TO]
DAYA RAM VS. STATE OF M P [LAWS(MPH)-2003-1-49] [REFERRED TO]
BIKASH DEB BARMA VS. REGISTRAR GAUHATI HIGH COURT [LAWS(GAU)-1996-10-9] [REFERRED TO]
BALEN BAISHYA VS. STATE OF ASSAM [LAWS(GAU)-1997-4-4] [REFERRED TO]
K KUMARDHAN SINGH VS. UNION OF INDIA [LAWS(GAU)-1999-4-21] [REFERRED]
NAIR SERVICE SOCIETY, REPRESENTED BY ITS GENERAL SECRETARY, G. SUKUMARAN NAIR, AGED 71, S/O.GOPALAN NAIR, HEAD OFFICE, PERUMA, CHANGANASSERY VS. UNIVERSITY GRANTS COMMISSION, REPRESENTED BY ITS MEMBER SECRETARY, UNIVERSITY GRANTS COMMISSION, NEW DELHI [LAWS(KER)-2016-12-100] [REFERRED TO]
VINODKUMAR T.R. AND ORS. VS. THE SOCIETY, ENATH SERVICE CO-OPERATIVE BANK LTD. AND ORS. [LAWS(KER)-2015-8-82] [REFERRED TO]
PROF. AMAR NATH VS. STATE OF U. P. [LAWS(ALL)-2023-5-125] [REFERRED TO]
RAM CHANDRA VS. STATE OF U.P. [LAWS(ALL)-2019-7-432] [REFERRED TO]
MANISH UPADHYAY AND 17 OTHERS VS. STATE OF U.P. AND 3 OTHERS [LAWS(ALL)-2017-2-20] [REFERRED TO]
SRIJAN ANANT VS. UNION OF INDIA AND 5 OTHERS [LAWS(ALL)-2017-11-178] [REFERRED TO]
STATE OF ODISHA & OTHERS VS. AMAR CHHATOI [LAWS(ORI)-2017-6-32] [REFERRED TO]
RAKESH PUSHKAR VS. STATE OF U P [LAWS(ALL)-2015-5-117] [REFERRED TO]