M. MANIHAR SINGH AND OTHERS Vs. UNION OF INDIA AND ANOTHER
LAWS(SC)-1992-3-96
SUPREME COURT OF INDIA
Decided on March 31,1992

M. Manihar Singh And Others Appellant
VERSUS
UNION OF INDIA AND ANOTHER Respondents

JUDGEMENT

- (1.) Mr. Ram Jethmalani filed an affidavit sworn by Respondent No.l. Let it be kept on the records. The cases are adjourned to the 9th of April, 1992, as requested on behalf of Respondent No.l.;


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