JUDGEMENT
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(1.) Mr Gobinda Mukhoty, learned counsel commenced his arguments at 2.00 p.m. and concluded at 3.40 p.m. Thereafter, Mr O.P. Sharma, learned counsel commenced his arguments and had not concluded at 4.00 p.m. when the court rose for the day.
(2.) List the matters on 7.12.1992 at 2.00 p.m.;
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