RAJ KANWAR, ADVOCATE Vs. UNION OF INDIA & ORS.
LAWS(SC)-1992-8-95
SUPREME COURT OF INDIA
Decided on August 27,1992

Raj Kanwar, Advocate Appellant
VERSUS
Union of India And Ors. Respondents

JUDGEMENT

K.RAMASWAMY,J. - (1.) I am in complete agreement wit my learned brother Verma, J. in his consideration of the writ petition of the petitioner. Therefore, there is nothing useful for me to add. The writ petition is accordingly dismissed but without costs.;


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