COSMOPOLITAN HOSPITAL AND ANOTHER Vs. VASANTHA P. NAIR
LAWS(SC)-1992-11-87
SUPREME COURT OF INDIA
Decided on November 11,1992

Cosmopolitan Hospital And Another Appellant
VERSUS
Vasantha P. Nair Respondents

JUDGEMENT

- (1.) In view of the importance of the matter, we implemended the Medical Council of India. Issue notice to the Council accordingly.
(2.) It will be open to any other Association of Doctors to implead itself. Post the special leave petitions after two months.;


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