M. MANIHAR SINGH AND OTHERS Vs. UNION OF INDIA AND ANOTHER

LAWS(SC)-1992-2-83

SUPREME COURT OF INDIA (FROM: GAUHATI)

Decided on February 11,1992

M. Manihar Singh And Others Appellant

VERSUS

UNION OF INDIA AND ANOTHER Respondents

- (1.) List the Contempt P. 359 of 1991 in Civil Appeal No. 4516 of 1991 on 13.2.92.;