AKAILA INDIA MIVARIYAM KASALAR SANGAM Vs. THE CHAIRMAN, TAMIL NADU ELECTRICITY BOARD & ANR.

LAWS(SC)-1982-8-21

SUPREME COURT OF INDIA

Decided on August 02,1982

Akaila India Mivariyam Kasalar Sangam Appellant

VERSUS

The Chairman, Tamil Nadu Electricity Board And Anr. Respondents

- (1.) No contempt is involved. Therefore, the appeal and the special leave petition are dismissed.;