ST. MARY’S EDUCATION SOCIETY Vs. RAJENDRA PRASAD BHARGAVA

Referred Judgements :-

COMMITTEE OF MANAGEMENT,DELHI PUBLIC SCHOOL AND ANR. V. M.K. GANDHI [REFERRED TO]
UTTAM CHAND RAWAT V. STATE OF U.P [REFERRED TO]
S R TEWARI VS. DISTRICT BOARD AGRA NOW ANTARIM ZILA PARISHAD AGRA [REFERRED TO]
PRABHAKAR RAMKRISHNA JODH VS. A L PANDE [REFERRED TO]
PRAGA TOOLS CORPORATION VS. C A IMANUAL [REFERRED TO]
KUMARL REGINA VS. ST ALOYSIUS HIGHER ELEMENTARY SCHOOL [REFERRED TO]
VIDYA RAM MISRA VS. MANAGING GOMMITTEE SHRI JAI NARAIN COLLEGE [REFERRED TO]
AHMEDABAD ST XAVIERS COLLEGE SOCIETY VS. STATE OF GUJARAT [REFERRED TO]
EXECUTIVE COMMITTEE OF VAISH DEGREE COLLEGE SHAMLI VS. LAKSHMI NARAIN [REFERRED TO]
ANDI MUKTA SADGURU SHREE MUKTAJEE VANDAS SWAMI SUVARNA JAYANTI MAHOTSAV SMARAK TRUST VS. V R RUDANI [REFERRED TO]
UNNIKRISHNAN P J OTHERS VS. STATE OF ANDHRA PRADESH [REFERRED TO]
K KRISHNAMACHARYULU VS. VENKATESWARA HINDU COLLEGE OF ENGINEERING [REFERRED TO]
TMA PAI FOUNDATION VS. STATE OF KARNATAKA [REFERRED TO]
G BASSI REDDY VS. INTERNATIONAL CROP RESEARCH INSTUTUTE [REFERRED TO]
FEDERAL BANK LIMITED VS. SAGAR THOMAS [REFERRED TO]
BINNY LTD VS. V SADASIVAN [REFERRED TO]
SUSHMITA BASU VS. BALLYGUNGE SIKSHA SAMITY [REFERRED TO]
APOLLO TYRES LTD VS. C P SEBESTIAN [REFERRED TO]
SATIMBLA SHARMA VS. ST PAULS SENIOR SECONDARY SCHOOL [REFERRED TO]
ALEY AHMAD ABIDI VS. DIST INSPECTOR OF SCHOOLS ALLAHABAD [REFERRED TO]
RAMESH AHLUWALIA VS. STATE OF PUNJAB [REFERRED TO]
K.K. SAKSENA VS. INTERNATIONAL COMMISSION ON IRRIGATION AND DRAINAGE [REFERRED TO]
DR. JANET JEYAPAUL VS. SRM UNIVERSITY & ORS [REFERRED TO]
KUMARI ANITA VERMA VS. D.A.V. COLLEGE, MANAGEMENT COMMITTEE, UNCHAHAR, RAI BARELI AND OTHERS [REFERRED TO]
MARWARI BALIKA VIDYALAYA VS. ASHA SRIVASTAVA & ORS [REFERRED TO]
RAMAKRISHNA MISSION & ANR VS. KAGO KUNYA & ORS [REFERRED TO]
ROYCHAN ABRAHAM VS. STATE OF U.P. [REFERRED TO]
TRIGUN CHAND THAKUR VS. STATE OF BIHAR [REFERRED TO]