GUJARAT STATE CIVIL SUPPLIES CORPORATION LIMITED Vs. MAHAKALI FOODS PRIVATE LIMITED

Referred Judgements :-

UNION OF INDIA VS. PRABHAKARAN VIJAYA KUMAR [REFERRED TO]
KAUSHALYA RANI VS. GOPAL SINGH [REFERRED TO]
COMMISSIONER OF INCOME TAX PATIALA VS. SHAHZADA NAND AND SONS [REFERRED TO]
SOLIDAIRE INDIA LIMITED VS. FAIRGROWTH FINANCE SERVICES LIMITED [REFERRED TO]
ORISSA STATE FINANCIAL CORPORATION VS. NARSINGH CH NAYAK [REFERRED TO]
SHIV SHAKTI CO OPERATIVE HOUSING SOCIETY NAGPUR VS. SWARAJ DEVELOPERS [REFERRED TO]
SECURE INDUSTRIES LIMITED VS. GODREJ AND BOYCE MFG CO LIMITED [REFERRED TO]
K PRABHAKARAN VS. P JAYARAJAN [REFERRED TO]
MARUTI UDYOG LTD VS. RAM LAL [REFERRED TO]
S B P AND CO VS. PATEL ENGINEERING LTD [REFERRED TO]
SHAIN SATELLITE PUBLIC CO LTD VS. JAIN STUDIOS LTD [REFERRED TO]
BHARAT SEWA SANSTHAN VS. U P ELECTRONICS CORPORATION LIMITED [REFERRED TO]
REGIONAL PROVIDENT FUND COMMISSIONER VS. HOOGHLY MILLS CO LTD [REFERRED TO]
STEEL AUTHORITY OF INDIA LTD VS. MICRO SMALL ENTERPRISE [REFERRED TO]
ANTRIX CORP. LTD VS. DEVAS MULTIMEDIA P. LTD [REFERRED TO]
BHARAT ALUMINUM COMPANY VS. KAISER ALUMINUM TECHNICAL SERVICES [REFERRED TO]
PRINCIPAL CHIEF ENGINEER VS. M/S. MANIBHAI AND BROTHERS (SLEEPER) [REFERRED TO]
AMAZON.COM NV INVESTMENT HOLDINGS LLC VS. FUTURE RETAIL LIMITED [REFERRED TO]