LAWS(SC)-2022-3-164

RAM KRISHNA GHOSH Vs. STATE OF WEST BENGAL

Decided On March 29, 2022
Ram Krishna Ghosh Appellant
V/S
STATE OF WEST BENGAL Respondents

JUDGEMENT

(1.) Delay condoned.

(2.) The Review Petition is dismissed, in terms of the Signed Order placed on the file.

(3.) Pending applications, if any, also stand disposed of.