JUDGEMENT
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(1.) I.A. NO.498 in W.P.(C) NO. 13381/1984 (Application for Exemption from Official Translation) Exemption allowed.
I.A. NO.497 in W.P.(C) NO. 13381/1984 (Application for impleadment)
(2.) Application for impleadment is allowed, subject to just exceptions. I.A. NO.496 in W.P.(C) NO.13381/1984 (Application for Directions)
(3.) By this application, the applicant, namely, Dedicated Freight Corridor Corporation of India Limited, seeks permission of this Court to cut 4314 number of trees, stated to be falling in the "Taj Trapezium zone".;
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