ASST. COMMERCIAL TAXES OFFICER Vs. G.D. PHARMACEUTICALS LTD.

LAWS(SC)-2012-8-86

SUPREME COURT OF INDIA

Decided on August 06,2012

ASST COMMERCIAL TAXES OFFICER Appellant

VERSUS

G.D.PHARMACEUTICALS LTD Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) We have heard learned counsel for the appellant to the lis.;