JUDGEMENT
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(1.) The instant controversy emerges out of a double murder, committed on
the night intervening 15-16.5.2008. On having found the body of Aarushi
Talwar in her bedroom in house no. L-32, Jalvayu Vihar, Sector 25, Noida, her
father Dr. Rajesh Talwar got a first information report registered at Police
Station Sector 20, Noida, on 16.5.2008. In the first information report Dr.
Rajesh Talwar pointed the needle of suspicion at Hemraj, a domestic help in
the household of the Talwars. On 17.5.2008 the dead body of Hemraj was
recovered from the terrace of the same house, i.e., house no. L-32, Jalvayu
Vihar, Sector 25, Noida, where Aarushi's murder had also allegedly been
committed.
(2.) The initial investigation into the double murder was carried out by the
U.P. Police. On 29.5.2008 the State of Uttar Pradesh handed over the
investigation to the Central Bureau of Investigation (hereinafter referred to as,
the CBI), thereupon investigation was conducted by the CBI.
(3.) During the course of investigation, besides Dr. Rajesh Talwar, the
needle of suspicion came to be pointed towards Krishna Thadarai, Rajkumar
and Vijay Mandal. Dr. Rajesh Talwar was arrested on 23.5.2008. Originally a
three days' remand was granted to interrogate him to the U.P. Police. Dr.
Rajesh Talwar remained in police and judicial custody from time to time,
wherefrom, he was eventually released on bail on 11.7.2008. The other three
individuals, namely, Krishna Thadarai, Rajkumar and Vijay Mandal were also
arrested by the police. Since investigation against the aforesaid three could not
be completed within the period of 90 days, they were ordered to be released on
bail.;
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