T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA (UOI) AND ORS.
LAWS(SC)-2012-3-71
SUPREME COURT OF INDIA
Decided on March 12,2012

T.N. GODAVARMAN THIRUMULPAD Appellant
VERSUS
UNION OF INDIA (UOI) AND ORS. Respondents

JUDGEMENT

- (1.) 301. I.A. Nos. 2421-2422 in W.P. (C) No. 202 of 1995: List on 19.3.2012. 302. I.A. Nos. 3344-3345 in W.P. (C) No. 202/1995:
(2.) List on 26.3.2012. 303. I.A. Nos. 3142-3203 and 3213-14, 3217-3238, 3242-3267 in W.P. (C) No. 202/1995:
(3.) List after two weeks. 304. I.A. Nos. 3346 in I.A. No. 2335 in W.P. (C) No. 202/1995:;


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