- (1.) Permission to file Special Leave Petition is granted in S.L.P. (C) No. 19294 of 2011.
(2.) I.A. No. 2 of 2012 application for impleadment is granted in S.L.P. (C) No. 26236 of 2010. Leave granted in all the Special Leave Petitions.
(3.) We have heard Mr. G. Umapathy, learned counsel for Vinayaka Mission University, Mr. K.Ramamoorthy, learned senior counsel and Mr. Dinesh Dwivedi, learned senior counsel for the students, Mr. R.F. Nariman, learned Solicitor General for the Union of India and Mr. Amrendra Sharan, learned senior counsel for the Medical Council of India.;