ASST COMMERCIAL TAXES OFFICER Vs. G D PHARMACEUTICALS LTD

LAWS(SC)-2012-8-30

SUPREME COURT OF INDIA (FROM: RAJASTHAN)

Decided on August 06,2012

ASST COMMERCIAL TAXES OFFICER Appellant

VERSUS

G D PHARMACEUTICALS LTD Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) We have heard learned counsel for the appellant to the lis.;