COMMISSIONER OF INCOME TAX Vs. KRISHI UTPADAN MANDI SAMITI

LAWS(SC)-2012-9-65

SUPREME COURT OF INDIA

Decided on September 27,2012

COMMISSIONER OF INCOME TAX Appellant

VERSUS

KRISHI UTPADAN MANDI SAMITI Respondents

- (1.) Heard learned counsel on both sides.
(2.) Delay condoned.
(3.) Leave granted.;