MORINDA COOPERATIVE SUGAR MILLS LTD Vs. COMMISSIONER OF INCOME TAX

LAWS(SC)-2012-9-97

SUPREME COURT OF INDIA

Decided on September 26,2012

Morinda Cooperative Sugar Mills Ltd Appellant

VERSUS

COMMISSIONER OF INCOME TAX Respondents

- (1.) Heard Learned Counsel on both sides.
(2.) Delay condoned.
(3.) Leave granted.;