STATE OF U.P. Vs. RAM ASHREY

LAWS(SC)-2012-9-88

SUPREME COURT OF INDIA (FROM: ALLAHABAD)

Decided on September 11,2012

STATE OF U.P. Appellant

VERSUS

RAM ASHREY Respondents

- (1.) Permission to file special leave petition is granted.
(2.) Delay condoned.
(3.) Leave granted.;