UNION OF INDIA Vs. CHAMPION PHOTOSTAT INDUSL CORP
LAWS(SC)-2012-3-6
SUPREME COURT OF INDIA
Decided on March 02,2012
UNION OF INDIA
Appellant
VERSUS
CHAMPION PHOTOSTAT INDUSL.CORP.
Respondents
JUDGEMENT
- (1.) Notice.
(2.) Shri S.K.Bagaria, learned senior counsel appears and accepts notice for respondent-caveator.
(3.) Leave granted.;
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