A.P. SOLVEX LTD Vs. COMMISSIONER OF CENTRAL EXCISE

LAWS(SC)-2012-1-110

SUPREME COURT OF INDIA

Decided on January 02,2012

A.P. Solvex Ltd. Appellant

VERSUS

COMMISSIONER OF CENTRAL EXCISE Respondents

- (1.) DELAY in filing Civil Appeal No. D 34641 of 2011 is condoned. Civil Appeals are dismissed.;