FAZAL Vs. STATE OF U. P.
LAWS(SC)-2012-4-60
SUPREME COURT OF INDIA
Decided on April 09,2012
Fazal
Appellant
VERSUS
STATE OF U. P.
Respondents
JUDGEMENT
- (1.) Application for exemption from filing Official Translation is allowed.
(2.) Leave granted.
(3.) Delay condoned.;
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