JUDGEMENT
R.M.LODHA AND ANIL R.DAVE,JJ. -
(1.) Mr. Goolame. Vahanvati, learned Attorney General, prays for more time to enable the Union of India to file counter affidavit as directed by this Court on September 14, 2012. Counter affidavit may now be filed by Secretary, Ministry of Coal, Government of India within eight weeks.
(2.) List the matter on January 24, 2013. Writ Petition (Civil) No. 429 of 2012
(3.) Mr. Sidharth Luthra, learned Additional Solicitor General, prays for more time to enable the Union of India to file counter affidavit to the Writ Petition.;
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