COMMISSIONER OF CENTRAL EXCISE Vs. ABACUS BRAIN STUDY (P.) LTD.
LAWS(SC)-2012-2-145
SUPREME COURT OF INDIA
Decided on
February 24,2012
COMMISSIONER OF CENTRAL EXCISE
Appellant
VERSUS
Abacus Brain Study (P.) Ltd.
Respondents
JUDGEMENT
-
(1.) DELAY condoned. The appeals are admitted.;
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