JUDGEMENT
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(1.) Leave granted.
(2.) We have heard the learned counsel for the parties at length and
also perused the entire records.
(3.) The Appellant Ramesh Ahluwalia was working as an Administrative
Officer in the DAV Public School, Lawrence Road, Amritsar. He has been
serving in that institution since 1st April, 1983. At the relevant time,
the Appellant was working as an Administrative Officer, to which post he
was promoted by order dated 1st August, 2005. It appears that one lady
official Smt. Jaswinder Kaur made a complaint to the Principal of the
School on 28th November, 2006 about the alleged misconduct of the Appellant
on 17.11.2006. On the basis of the aforesaid misconduct, the Appellant was
issued a warning letter by the Principal Smt. Neera Sharma on 9th December,
2006. On 21st December, 2006, Smt. Jaswinder Kaur made another written
complaint addressed to the Manager.;
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