STATE OF UTTARAKHAND Vs. MOHAN SINGH
LAWS(SC)-2012-9-89
SUPREME COURT OF INDIA
Decided on September 12,2012

STATE OF UTTARAKHAND Appellant
VERSUS
MOHAN SINGH Respondents

JUDGEMENT

- (1.) Delay condoned.
(2.) Leave granted.
(3.) Heard learned counsel on either side.;


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