COMMISSIONER OF CENTRAL EXCISE Vs. TRANSASIA SALES SYNDICATE
LAWS(SC)-2012-3-81
SUPREME COURT OF INDIA
Decided on March 16,2012
COMMISSIONER OF CENTRAL EXCISE
Appellant
VERSUS
Transasia Sales Syndicate
Respondents
JUDGEMENT
- (1.) THE appeal is dismissed on the ground of delay as well as on merits.;
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