HITACHI HOME AND LIFE SOLUTAIONS LTD Vs. COMMR. OF CUSTOMS NHAVA SHEVA
LAWS(SC)-2012-10-84
SUPREME COURT OF INDIA
Decided on
October 16,2012
Hitachi Home And Life Solutaions LtdAppellant
VERSUS
Commr. Of Customs Nhava ShevaRespondents
JUDGEMENT
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(1.) We have heard learned senior counsel for the appellant. We
do not see any merit in these appeals. Accordingly, the Civil (2.) Appeals are dismissed.;