COMMISSIONER OF INCOME TAX Vs. YASHASVI YARN LTD

LAWS(SC)-2012-8-88

SUPREME COURT OF INDIA

Decided on August 11,2012

COMMISSIONER OF INCOME TAX Appellant

VERSUS

YASHASVI YARN LTD Respondents

- (1.) Heard Learned Counsel on both sides.
(2.) Delay condoned.
(3.) Leave granted.;