- (1.) Two Special Leave Petitions have been filed against the judgment and order dated 14th February, 2012, passed by the Allahabad High Court, in Civil Miscellaneous Writ Petition No.8409/2012.
(2.) The first Special Leave Petition has been filed by M/S. OPTIEMUS INFRACOM LTD., being SLP(C)......CC 12128/12. the second Special Leave Petition has been filed by M/S. PHOENIX ARC PVT.LTD., being SLP(C)......CC 12468/12.
(3.) Delay condoned.;