M.M. CYLINDERS (P.) LTD Vs. COMMISSIONER OF CENTRAL EXCISE
LAWS(SC)-2012-1-115
SUPREME COURT OF INDIA
Decided on
January 04,2012
M.M. Cylinders (P.) Ltd.
Appellant
VERSUS
COMMISSIONER OF CENTRAL EXCISE
Respondents
JUDGEMENT
-
(1.) DELAY condoned. Dismissed on facts only.;
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