HYDER CONSULTING LIMITED Vs. GOVERNER STATE OF ORISSA
LAWS(SC)-2012-3-54
SUPREME COURT OF INDIA
Decided on March 13,2012

Hyder Consulting Limited Appellant
VERSUS
Governer State Of Orissa Respondents

JUDGEMENT

- (1.) We have heard Mr. C.A. Sundaram, learned senior Counsel for the Petitioners, and Ms. Kirti Renu Mishra, Learned Counsel for the Respondents.
(2.) Leave granted.
(3.) Hearing of the Appeals is expedited.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.