STATE OF UTTARAKHAND Vs. GURU RAM DAS EDUCATIONAL TRUST SOCIETY
LAWS(SC)-2012-9-52
SUPREME COURT OF INDIA (FROM: UTTARAKHAND)
Decided on September 18,2012

STATE OF UTTARAKHAND Appellant
VERSUS
GURU RAM DAS EDUCATIONAL TRUST SOCIETY Respondents

JUDGEMENT

- (1.) We have heard Ms. Rachana Srivastava, learned counsel for the petitioners, and Mr. Shanti Bhushan, learned senior counsel for the respondent.
(2.) Delay condoned.
(3.) Leave granted.;


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