COMMISSIONER OF INCOME TAX Vs. MONNET INDUSTRIES LTD

LAWS(SC)-2012-8-90

SUPREME COURT OF INDIA

Decided on August 29,2012

COMMISSIONER OF INCOME TAX Appellant

VERSUS

Monnet Industries Ltd. Respondents

JUDGEMENT

- (1.) HEARD Learned Counsel on both sides.
(2.) LEAVE granted. In view of the concurrent findings recorded by the Courts below, this civil appeal filed by the Department is dismissed.
(3.) NO order as to costs.;

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